Section 54(1)(a) in The Punjab Town Improvement Act, 1922

[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(1)(a) in The Punjab Town Improvement Act, 1922

(a)between the trust and the previous owner of any street or part thereof which has vested in the trust under section 46 and has been altered or closed by it, as to the sufficiency of the compensation paid or proposed to be paid under sub-section (3) of that section, or

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State of Punjab - Subsection

Section 54(1)(a) in The Punjab Town Improvement Act, 1922