Section 21(1) in Punjab Panchayat Samitis and Zila Parishads Act, 1961
(1)Where a Panchayat Samiti is constituted for a block. Block Development Officer, shall be the ex officio Executive Officer of the Panchayat Samiti and where it is constituted for a tahsil there shall be a whole time Executive Officer who shall be appointed by the Government.
