Gauhati High Court
Indrajit Chakma vs The Union Of India And 6 Ors on 23 March, 2022
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
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GAHC010105962021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL/41/2021
INDRAJIT CHAKMA
S/O- LT. ARUN CHANDRA CHAKMA, PERMANENT R/O- BIJOYPUR-III, P.O.
BORDUMSA, P.S. BORDUMSA, DIST.- CHANGLANG, ARUNACHAL
PRADESH- 782122 AND PRESENTLY RESIDING AT H.NO. 14, JN BOROOAH
LANE, JORPUKHURI, UZAN BAZAAR, GHY, ASSAM- 781001
VERSUS
THE UNION OF INDIA AND 6 ORS
REP. BY THE HONBLE SECRETARY, DEPTT. OF FOOD AND PUBLIC
DISTRIBUTION, MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC
DISTRIBUTION, KRISHI BHAWAN, NEW DELHI, PIN- 110001
2:THE STATE OF ARUNACHAL PRADESH
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ARUNACHAL
PRADESH
FOOD AND CIVIL SUPPLIES AND CONSUMER AFFAIRS DEPTT.
SECRETARIAT
ITANAGAR
ARUNACHAL PRADESH
PIN- 791111
3:THE COMM. AND SECY. TO THE GOVT. OF ARUNACHAL PRADESH
SOCIAL WELFARE DEPTT.
SECRETARIAT
ITANAGAR
ARUNACHAL PRADESH
PIN- 791111
4:THE DY. COMMISSIONER
CHANGLANG
OFFICE OF THE DY. COMMISSIONER
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MARGHERITA-CHANGLANG ROAD
CHANGLANG
ARUNACHAL PRADESH
PIN- 792120
5:THE DY. COMMISSIONER
NAMSAI
OFFICE OF THE DY. COMMISSIONER
MINISTER MARKET
NAMSAI ARUNACHAL PRADESH
PIN- 792103
6:THE DY. COMMISSIONER
PAPUMPARE
OFFICE OF THE DY. COMMISSIONER
YUPIA
ITANAGAR
ARUNACHAL PRADESH
PIN- 791110
7:THE ARUNACHAL PRADESH STATE DISASTER MANAGEMENT
AUTHORITY
REP. BY ITS CHIEF EXECUTIVE OFFICER
DIRECTORATE OF DISASTER MANAGEMENT
DAYING ERING COLONY
ITANAGAR
ARUNACHAL PRADESH
PIN- 79111
Advocate for the Petitioner : MS. D GHOSH
Advocate for the Respondent : ASSTT.S.G.I.
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-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA HON'BLE MR. JUSTICE KAKHETO SEMA 23-03-2022 The matter is taken up through video conferencing. Ms. Phulwanti Nag, learned counsel for the petitioner seeks four weeks' time to file rejoinder affidavit.
Time granted.
List on 27.04.2022.
JUDGE CHIEF JUSTICE Comparing Assistant