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Gauhati High Court

Indrajit Chakma vs The Union Of India And 6 Ors on 23 March, 2022

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

                                                                  Page No.# 1/3

GAHC010105962021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : PIL/41/2021

         INDRAJIT CHAKMA
         S/O- LT. ARUN CHANDRA CHAKMA, PERMANENT R/O- BIJOYPUR-III, P.O.
         BORDUMSA, P.S. BORDUMSA, DIST.- CHANGLANG, ARUNACHAL
         PRADESH- 782122 AND PRESENTLY RESIDING AT H.NO. 14, JN BOROOAH
         LANE, JORPUKHURI, UZAN BAZAAR, GHY, ASSAM- 781001



         VERSUS

         THE UNION OF INDIA AND 6 ORS
         REP. BY THE HONBLE SECRETARY, DEPTT. OF FOOD AND PUBLIC
         DISTRIBUTION, MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC
         DISTRIBUTION, KRISHI BHAWAN, NEW DELHI, PIN- 110001

         2:THE STATE OF ARUNACHAL PRADESH
          REP. BY THE COMM. AND SECY. TO THE GOVT. OF ARUNACHAL
         PRADESH
          FOOD AND CIVIL SUPPLIES AND CONSUMER AFFAIRS DEPTT.
          SECRETARIAT
          ITANAGAR
         ARUNACHAL PRADESH
          PIN- 791111

         3:THE COMM. AND SECY. TO THE GOVT. OF ARUNACHAL PRADESH
          SOCIAL WELFARE DEPTT.
          SECRETARIAT
          ITANAGAR
         ARUNACHAL PRADESH
          PIN- 791111

         4:THE DY. COMMISSIONER
          CHANGLANG
          OFFICE OF THE DY. COMMISSIONER
                                                                 Page No.# 2/3

             MARGHERITA-CHANGLANG ROAD
             CHANGLANG
             ARUNACHAL PRADESH
             PIN- 792120

            5:THE DY. COMMISSIONER
             NAMSAI
             OFFICE OF THE DY. COMMISSIONER
             MINISTER MARKET
             NAMSAI ARUNACHAL PRADESH
             PIN- 792103

            6:THE DY. COMMISSIONER
             PAPUMPARE
             OFFICE OF THE DY. COMMISSIONER
            YUPIA
             ITANAGAR
            ARUNACHAL PRADESH
             PIN- 791110

            7:THE ARUNACHAL PRADESH STATE DISASTER MANAGEMENT
            AUTHORITY
             REP. BY ITS CHIEF EXECUTIVE OFFICER
             DIRECTORATE OF DISASTER MANAGEMENT
             DAYING ERING COLONY
             ITANAGAR
            ARUNACHAL PRADESH
             PIN- 79111

Advocate for the Petitioner   : MS. D GHOSH

Advocate for the Respondent : ASSTT.S.G.I.

Page No.# 3/3

-BEFORE-

HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA HON'BLE MR. JUSTICE KAKHETO SEMA 23-03-2022 The matter is taken up through video conferencing. Ms. Phulwanti Nag, learned counsel for the petitioner seeks four weeks' time to file rejoinder affidavit.

Time granted.

List on 27.04.2022.

                      JUDGE                 CHIEF JUSTICE




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