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Himachal Pradesh High Court

Shakuntla Shashi And Ors. vs . Shabnam Sood A/W on 21 July, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Shakuntla Shashi and ors. Vs. Shabnam Sood a/w connected matters .

CR No. 58 of 2017 a/w CR Nos. 59 and 60 of 2017 21.07.2023 Present: Mr. G.C. Gupta, Sr. Advocate, with Ms. Drishti Sirswal, Advocate, for the petitioner.

Mr. Deepak Bhasin, Sr. Advocate, with Mr. Sambhav Bhasin, Advocate, for the respondent.

At the request of learned counsel for respondent, list on 04.08.2023.

( Satyen Vaidya ) Judge 21st July, 2023 (sushma) ::: Downloaded on - 21/07/2023 20:47:38 :::CIS