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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tripura - Subsection

Section 17(a) in Tripura Horticultural Nurseries (Regulation) Act, 2013

(a)"Company" means a company as defined under the Companies Act, 1956 and includes a firm or association of individuals or a voluntary association formed or organized to carry on a business;