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[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

State of Telangana - Subsection

Section 174(1)(iii) in Telangana Goods and Services Tax Act, 2017

(iii)the Telangana Tax on Entry of Motor Vehicles into Local Areas Act, 1996 (Act 26 of 1996);