Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 1 in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

1. Short title and commencement.

(1)These rules may be called the Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985.
(2)They shall come into force with effect from 14th November, 1985.