Himachal Pradesh High Court
Leela Nand Bali (Itbpf) vs . Union Of India & on 31 March, 2022
Bench: Sabina, Satyen Vaidya
Leela Nand Bali (ITBPF) vs. Union of India & connected matters .
CWP No.6313 of 2020 a/w CWP No.1349 & 1458 of 2021 31.03.2022 Present: Mr. Sumit Sharma, Advocate on behalf of Mr. Virender Bali, Advocate, for the petitioner(s).
Mr. Balram Shrama, Assistant Solicitor General of India, for respondents/Union of India.
There is a request for an adjournment on behalf of the learned arguing counsel for the petitioners on the ground that he is not feeling well.
As requested, list after three weeks.
( Sabina )
Judge
( Satyen Vaidya )
March 31, 2022 Judge
(Yashwant)
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