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State of Madhya Pradesh - Section

Section 35 in The M.P. Ayurvedic, Unani Tatha Prakritik Chikitsa Vyavasayi Rules, 1973

35. Certificate of Registration.

- Every such person whose name has been entered into the State register of practitioners may make an application to Registrar in Form VI and shall be entitled to obtain the certificate of registration. The certificate shall be issued from the Board Office within 9 months from the date of the receipt of the application for registration. Instructions to the persons whose application has been rejected shall be given within 30 days from the date of order of rejection on their application.