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[Cites 5, Cited by 0]

Gauhati High Court

Page No.# 1/32 vs The State Of Assam And 5 Ors on 25 January, 2024

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                 Page No.# 1/32

GAHC010232932015




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1376/2015

         RAJU SINGHA and 215 ORS
         S/O LT. TAPAN SINGHA R/O NEAR PLAYGROUND, WARD NO. 06, P.S.
         NORTH LAKHIMPUR DIST. LAKHIMPUR, ASSAM.

         2: SRI CHANDAN CHAKRABORTY
          SON OF - LATE PRODUT CHAKRABORTY KUWARGOAN
         WARD NO- 04 POLICE STATION - NORTH LAKHIMPUR
          DISTRICT - LAKHIMPUR
         ASSAM.

         3: SRI GANESH MOHONTA
          SON OF - LATE ISHRI MOHONTA
         WARD NO- 03
          POLICE STATION - NORTH LAKHIMPUR
          DISTRICT - LAKHIMPUR
         ASSAM.

         4: SRI SOILESH SHAH
          SON OF - DEUNARAYAN SHAH
         WARD NO- 12 POLICE STATION - NORTH LAKHIMPUR
          DISTRICT - LAKHIMPUR
         ASSAM.

         5: SRI KRISHNA SHAH
          SON OF - LATE RAMESHAR SHAH
         WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
          DISTRICT - LAKHIMPUR
         ASSAM

         6: SRI BABUWA PANDEY
          SON OF - BASSU PANDEY
         WARD NO- 10
          POLICE STATION - NORTH LAKHIMPUR
          DISTRICT - LAKHIMPUR
                                                Page No.# 2/32

ASSAM.

7: SRI RAJU PAUL
 SON OF - ARUN PAUL
WARD NO- 14
 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

8: SRI NITAL MONDAL
 SON OF - KALASON MONDAL
WARD NO- 10
 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

9: SRI SUJOY AICH
 SON OF - NARAYANA AICH
WARD NO- 10
 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

10: MD. FORIDUL RAHMAN
 SON OF - ABDUL MALIK
WARD NO- 07
 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

11: MD. SIDDIQ ALI
 SON OF - LATE KOLIMUDDIN ALI
WARD NO- 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

12: SRI JISU DEY
 SON OF - LATE KRIPAMON DEY
WARD NO- 09 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

13: SRI SANJOY KOUR
 SON OF - LATE JIVAN KOUR
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM
                                                Page No.# 3/32

14: SRI PRODEEP DEVNATH
 SON OF-MODHUSODHON DEVNATH
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

15: SRI SUDHIR DAS
 SON OF - SRI BIDUL DAS
WARD NO- 08 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

16: SRI LITON DEY
 SON OF - SRI POBITRA DEY WARD NO- 07

17: SRI SANJU BOSAK
 SON OF - LATE ARUN BOSAK
WARD NO- 14 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

18: SRI RAJU PROCHAD
 SON OF - DHONPAT PROCHAD
WARD NO- 09 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

19: SRI BIBHU DAS
 SON OF - LATE HORICHANDRA DAS
WARD NO- 02 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

20: SRI SURESH PROCHAD
 SON OF LATE RAMJI SHAH
WARD NO- 09 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

21: SRI SHANKAR SHAH
 SON OF - LATE RAMJI SHAH
WARD NO- 09 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

22: SRI JOGESWAR SAIKIA
 SON OF - EDLIYA SAIKIA
WARD NO- 05
                                                      Page No.# 4/32


23: MD. ANWEAR HUSSAIN
 SON OF - ABDUL RAHIM ALI
WARD NO- 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

24: SRI PRABIN PAUL
 SON OF - PARILUSH PAUL WARD NO- 14

25: SRI CHAKRADHAR GOHAIN
 SON OF - LATE PURNA GOHAIN VILL -KHARKHARI GOAN POLICE
STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

26: SRI SUBASH DEY
 SON OF - LATE GAURANGA DEY
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

27: SRI SHYMAL DUTTA
 SON OF - MADHUSHUDHAN DUTTA
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

28: MD. JOYMOT ALI
 SON OF - LATE AGETULA ALI
WARD NO- 07 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

29: SRI HARI DAS
 SON OF - LATE RADHIKA DAS
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

30: SRI DEEPAK RAY
 SON OF - LATE MUKUL RAY
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

31: SRI DILIP DAS
 SON OF - LATE HARI PADU DAS
                                                Page No.# 5/32

WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

32: MD. ZAHANGIR ALAM
 SON OF - MD. DILWAR HUSSAIN
WARD NO- 08 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

33: ALI AKBAR
 SON OF - LATE ABDUL HAKIM
WARD NO- 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

34: SRI BIPIN DAS
 SON OF - UMESH DAS
WARD NO- 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

35: NAZIM HUSSAIN
 SON OF - NOOR HUSSAIN
WARD NO- 04 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

36: SRI ROBINDRA KUMAR RAM
 SON OF - SRI SHANKAR RAM
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

37: SRI DHON DAS
 SON OF - LATE SANTOSH DAS
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

38: MD. MOKBUL HUSSAIN
 SON OF - LATE LUKMAN ALI
WARD NO- 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

39: RATUL ADHIKARI
 SON OF - MABAN ADHIKARI
                                                    Page No.# 6/32

WARD NO- 07 POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

40: BHUSAN PROCHAD
 SON OF - NAGESHOR PROCHAD
WARD NO- 09 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM

41: PRADEEP DHOR
 SON OF - NOKUL DHOR
VILL- BUWALGURI POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

42: SRI KESHOB PAUL
 SON OF - LATE SARAP PAUL
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

43: SRI DEEPAK DAS
 S/0 - LATE MODHU SUDAN DAS
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

44: SRI PRODEEP SARKAR
 SON OF - LATE DHIRENDRA CH. SARKAR
WARD NO- 14 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

45: MD. FULBABU
 SON OF - LATE MUKLESH KHAN
WARD NO- 07 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

46: SRI GOBINDRA BOISNAB
 SON OF - LATE BRUJOBOSHI
WARD NO. 7 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

47: SRI SUNESHOR SAIKIA
 SON OF - LATE GOKESHOR SAIKIA
                                                      Page No.# 7/32

WARD NO- 12 POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

48: SRI MILON DAS
 SON OF - KHOGESHOR DAS VILL- HONONTON GOAN POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

49: SRI SATYA GOHAIN
 SON OF - HOBANNANDRA GOHAIN VILL- KHORKORI POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

50: SRI DEBAKANTA CHUTIA
 SON OF - DOMBORU DHOR CHUTIA
WARD NO- 05 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

51: SRI ASHISH CHOKORBOTY
 SON OF - PRADYUT CHOKORBOTY
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

52: SRI SAMBHU KUMAR.
 SON OF - RAM UDGER RAY
WARD NO- 07 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

53: SRI SANTANDRA RAM
 SON OF - SRI SHIV SHANKAR RAM
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

54: SRI NIRMOL MOHANTA
 SON OF - LATE NILOMONI MOHANTA VILL- BUWALGURI POLICE
STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

55: RANJIT CHUTIA
 SON OF - DANBORUDHUJ CHUTIA
                                                         Page No.# 8/32

WARD NO-05 POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

56: AHMED ALI HUSSAIN
 SON OF - ABU SALE
WARD NO- 07 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

57: AJIT CHUTIA
 SON OF - LATE ROHESHOR CHUTIA
WARD NO- 05 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

58: SUMESHUDDIN
 SON OF - ABDUL GOFUR
WARD NO- 12 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

59: MD. NOJRE ALAM
 SON OF - LATE ABDUL ALIM
WARD NO- 14 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

60: SRI AJIL GOGAI
 SON OF - SHIV KANTO GOGOI VILL - SHANTIPUR POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

61: RAKESH BASPOL
 SON OF - SYAM BAHADUR BASPOL
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

62: RAM NORESH SHAH
 SON OF - LATE NARENDRA RAM
WARD NO- 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

63: SRI GOVINDRA RAM
 SON OF - RAMESHOR RAM
                                                        Page No.# 9/32

WARD NO. - 10 POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

64: KUNDRA BASPOL
 SON OF - LATE GOLAPSON BASPOL
WARD NO. 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

65: MD. SARAFAT ALI
 SON OF - LATE RASAB ALI
WARD NO. - 07 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

66: MD. SOFIUL ALAM
 SON OF - LATE ABDUL ALAM
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

67: MD. ROFIKUL ISLAM
 SON OF - LATE TOFOJUL ISLAM VILL - ANGURKHUWA POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

68: BUBUL SHARMAH
 SON OF - BIREN SARMAH VILL - PANIGOAN POLICE STATION - NORTH
LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

69: MD. ATAHAR ALAM
 SON OF - NOJRE ALAM
WARD NO. - 14 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

70: RAKIBUR ISLAM
 SON OF - MOINUDDIN
WARD NO. - 13 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

71: MODHU DAS
 SON OF - DIGANTO DAS
                                                     Page No.# 10/32

VILL - GHORMORA POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

72: RUBUL HUSSAIN
 SON OF - ABDUL KADIR
WARD NO. - 05 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

73: ABDUL GAFFAR
 SON OF - ABDUL MALIK VILL -DHOKUWAKHONIA POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

74: SRI AJOY DAS
 SON OF - MODAN DAS
WARD NO. - 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

75: MD. NOJMAL HUSSAIN
 SON OF - IKRAMUL HUSSAIN
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

76: BONTI SHEKE
 SON OF - ABU SALE
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

77: MD. ROFIK
 SON OF - LATE MD. ESUF
WARD NO. - 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

78: AIPOONA DAS
W/O- DIGONTA DAS
VILL- GHARMARA POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

79: BISESHOR RAM
 SON OF- LATE SOMIT RAM
                                                        Page No.# 11/32

WARD NO. - 10 POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

80: RUNU NATH
WIFE OF LATE RATUL NATH
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

81: RANJIT KUMAR
 SON OF- RAM NORESH MOHOTA
WARD NO- 7 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

82: KAJOL KHAN
 SON OF- LATE MUKESH KHAN
WARD NO. - 07 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

83: MONSU BHORALI
 SON OF- LATE DIMBESOR BHORALI
WARD NO. - 07 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

84: SURESH RAM
 SON OF- LATE SOTROHON DAS
WARD NO. - 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

85: BIRENDRA BASPOL
 SON OF- LATE BHOROT BASPOL
WARD NO. - 07 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

86: MOHON SHAH
 SON OF- LATE JOY SHANKAR SHAH WARD NO. - 09 POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

87: AMIT GOGOI
 SON OF - SHINO GOGOI
                                                       Page No.# 12/32

VILL - NALKATA POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM

88: JUGENDRA SINGH
 SON OF - LATE JUMAN SINGH
VILL - NALKATA POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

89: SHAH ALAM ALI
 SON OF - LATE JAMAL ALI
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM

90: PYARUL SHAKE
 SON OF - FIRO SHAKE
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

91: ARUP ADHIKARI
 SON OF - LATE DOMBORUDHAR ADHIKARI WARD NO. - 06 POLICE
STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

92: ABDUL SALAM SHAKE
 SON OF - LATE ASMOT SHAKE
WARD NO. - 07 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

93: MODAN RAM PROCHAD
 SON OF - LATE HOMILA RAM PROCHAD WARD NO. - 10 POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

94: SYMOL DHOR
 SON OF - LATE SHANTI BHUSHAN DHOR VILL - BUWALGURI POLICE
STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

95: SHIVNARAYAN RAM
 SON OF - LATE NATHINI RAM
                                                  Page No.# 13/32

WARD NO. - 10 POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

96: AJIT BORAH
 SON OF - LATE GOLAP BORAH
VILL - SABOTI POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

97: SHAHJAHAN ALI
 SON OF - LATE MD. ALI
WARD NO. - 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

98: BINA SARKAR
 SON OF - MOHAN SARKAR
WARD NO. - 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

99: BIJU DUTTA
W/O - MOHAN SARKAR
WARD NO. - 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

100: SHAH ALAM MIRZA
 SON OF - SALIM MIRZA
WARD NO. - 13 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

101: ABDUL BADSHAH
 SON OF - LATE MD. ALI
WARD NO. - 12 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

102: SANJIT AICH
 SON OF - LATE JOGODISH AICH
WARD NO. - 09 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM

103: RAM POBESH GUPTA
 SON OF - LATE BOSIS SHAH
                                                        Page No.# 14/32

WARD NO. - 09 POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

104: BABUL KUMAR SEN
 SON OF - NIRMOL KUMAR SEN
WARD NO. - 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

105: JULEKHA BEGAM
 D/O - LATE HUSSAIN ALI
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

106: NUR HUSSAIN ALI
 SON OF - LATE MONSUR ALI
WARD NO. - 14 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

107: HASEN ALI
 SON OF - IDRISH ALI
WARD NO. - 14 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM

108: MISS JUNTY BORAH
WIFE OF - LATE MONI BORAH
WARD NO. - 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

109: PHULKON BORUAH
 SON OF - BENUDHOR BORUAH VILL - HATILUNG POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

110: OM PRAKESH PANDEY
 SON OF - SUKRIM PANDEY
WARD NO. - 09 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

111: U HAM SHINGHA
 SON OF - LATE SUDHIR RANJAN SINGHA WARD NO. - 06 POLICE STATION
                                                    Page No.# 15/32

- NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
 ASSAM.

112: SUMSUL ALAM
 SON OF - LATE SUKUMUDDIN
WARD NO. - 07 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM

113: YANOOR ALAM
 SON OF - NAJRE ALAM
WARD NO. - 02 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

114: DIPEN GOGOI
 SON OF - LATE GOPAL GOGOI
WARD NO. - 04 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

115: FAIJUDDIN AHMED
 SON OF - NASIMUDDIN AHMED
VILL - BILOTIA POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

116: SRI PRADYUT CHOKRABOTI
 SON OF - LATE SATINDRA NATH CHOKRABOTI VILL - KUWARGOAN
POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

117: AMIR ALI
 SON OF - LATE AHMED ALI
VILL- BADLIPARA POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

118: PUNDEWRAM
 SON OF - LATE JOKHERAM
WARD NO. - 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

119: IMRAN ALI
 SON OF - LATE PASEN ALI
                                                      Page No.# 16/32

WARD NO. - 06 POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

120: RAJEN BORUAH
 SON OF - LATE RAJANI BORUA
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

121: SHAMBO DAS
 SON OF - RAMESH DAS
WARD NO. - 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

122: HORINATH DAS
 SON OF - LATE GHANOKANTO DAS VILL - DHOLGHAT POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

123: TITA ALI
 SON OF - R ALI
WARD NO. - 01 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

124: SRI VIJAY ROY
 SON OF - LATE NAGEN ROY
WARD NO. - 01 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

125: HANIF ALI
 SON OF - MUKIBUR ALI
WARD NO. - 01 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

126: SAMPA DAS
W/O - PROKHANTA DAS
VILL - AMTOLA POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

127: RITU RAJ BORUAH
 SON OF - LATE DEVEN BORUAH
                                                        Page No.# 17/32

VILL - GORIOMURIA POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

128: PAPU DUTTA
 SON OF - ROMA DUTTA
VILL - NOPOMUA GOAN POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

129: NASRIR BEGUM DAS
W/O - POKHANTA DAS
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

130: MD. ASURUDDIN ALI
 SON OF - MD. TORAF ALI
VILL - BODHAKARA POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

131: SRI PROKHANTO DAS
 SON OF - LATE TINGLI DAS
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM

132: DEEPAK CHETRY
 SON OF - LATE TEK BAHADUR CHETRY WARD NO. - 08 POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

133: SRI SHAMBO SHINGHA
 SON OF LATE TAPAN SINGHA
 P/O- NEAR PLAYGROUND
WARD NO- 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

134: SRI DIPANJOL SONOWAL
 SON OF - MONO SONOWAL
WARD NO. - 08 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

135: AASU ALI
                                                         Page No.# 18/32

SON OF - TORAP ALI
VILL - BADHAKARA POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

136: MD. KORAM ALI
 SON OF - USMAN ALI
VILL - BADHAKARA POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

137: RUBUL DAS
 SON OF - MAHABIR DAS
WARD NO. - 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

138: JUGOL SAIKIA
 SON OF - NUMAL SAIKIA
VILL - PANI GOAN POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

139: ATUL SAIKIA
 SON OF - SRI CHANDRA SAIKIA VILL - PANI GOAN POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

140: ABDUL SHAKE
 SON OF - MD. KALU SHAKE
VILL - BOGINODI POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

141: SRI CHANDRA DAS
 SON OF - DULESHOR DAS
VILL - KUHIAMARI POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

142: MOTIN AHMED
 SON OF - LATE MOTI ALI
VILL - MOIDUMIA POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

143: DHARMAKANTO DAS
                                                      Page No.# 19/32

SON OF - LATE KHANESHOR DAS
VILL - GHARMARA POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

144: MD. MAINUL ISLAM
 SON OF - LATE SOBET ALI
VILL - BIHPURIA POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

145: JAAN PHUKAN
 SON OF - SRI LILARAM PHUKAN POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

146: SRI RUPA BHUYAN
W/O - BIDRA BHUYAN
WARD NO. - 12 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

147: JEETUL ALI
 SON OF - LT. SARUPUNA ALI
WARD NO. - 01 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

148: SHAHANOOR ALI
 SON OF - LATE R. ALI
WARD NO. - 14 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

149: SRI PROBHA HAZIRIKA
 SON OF - BABUL HAZARIKA
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

150: MD. NOJRUL ALI
 SON OF - KUDDUS ALI
WARD NO. - 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

151: DIPEN PHUKAN
 SON OF - SRI LILARUM PHUKON
                                                      Page No.# 20/32

VILL - KAKOTY SUK POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

152: NIRMOL DAS
 SON OF - LATE NALIA DAS
VILL- CHAMUA GAON POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

153: DURGESHOR DEURI
 SON OF - LILADHOR DEURI
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

154: SMTI. ANJONA DEVI
W/O - LATE NARO SARMAH
VILL - KUWAR GOAN POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

155: BABU DAS
 SON OF SRI TONKO DAS
VILL - PANI GOAN POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

156: SRI ANIL DAS
 SON OF - DALESWAR DAS
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

157: JODUMORI SAIKIA
 SON OF - LATE HEM CH SAIKIA
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

158: DUDU SAIKIA
 SON OF - GHONO SAIKIA
VILL - PANI GOAN POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

159: MD. SADEK ALI
 SON OF - LATE ABDUL SALAM BEPARI
                                                       Page No.# 21/32

WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

160: DIPTI NEOG
 SON OF - BABU NEOG
WARD NO. - 01 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

161: MD TARA ALI
 SON OF - R ALI
WARD NO. - 01 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

162: NARAYAN SAIKIA
 SON OF - LATE SONDESHOR SAIKIA VILL - GOROIMURIA POLICE
STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM. SON OF - LATE SONDESHOR SAIKIA VILL - GOROIMURIA POLICE
STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

163: JABED ALI
 SON OF - LATE USMAN ALI
WARD NO. - 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

164: SRI PROBITRA NATH
 SON OF - TILESHOR NATH VILL - NAWBOISHA POLICE STATION - NORTH
LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

165: ASIRUDDIN SHAKE
 SON OF - TAIMUDDIN SHAKE
VILL - BUWALGURI POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

166: NUR MD. ALI
 SON OF - AMANUDDIN ALI
WARD NO. - 12 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.
                                                     Page No.# 22/32


167: MD. JINNAT ALI
 SON OF - MD. HAZARAT ALI
WARD NO. - 12 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

168: ABDUL SAMAD
 SON OF - MOFIJUDDIN
VILL - BUWALGURI POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

169: BULBUL RAHMAN
 SON OF - ANISUR RAHMAN
WARD NO. - 07 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

170: SRI DURGA DUTTA
 SON OF - POBON DUTTA
WARD NO. - 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

171: PRODEEP SAIKIA
 SON OF - GUNESHOR SAIKIA
VILL - MOIDUNIA POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

172: ASIRUDDIN AHMED
 SON OF - NASIRUDDIN AHMED
WARD NO. - 07 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

173: SAHARUDDIN
 SON OF - NURMD
WARD NO. - 12 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM

174: SMTI. DULESHORI HAZIRIKA
W/O - SYAM HAZIRIKA
WARD NO. - 01 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.
                                                        Page No.# 23/32


175: SMTI. MAMONI BORAH
 D/O - DEHIRAM KALITA
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

176: PRONAB GOGOI
 SON OF - NUMUL GOGOI
WARD NO. - 05 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

177: SRI BUBUL NATH
 SON OF - SUTRA RAM NATH
VILL - SENGELIJAAN POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

178: SMTI. BIMOLA SHAHA
W/O - LATE GANGA SHAHA
WARD NO. - 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

179: SRI NARAYAN SAIKIA
 SON OF - ROGAI SAIKIA VILL - BORBOSHA BISNUPUR POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

180: SRI KRISHNA BORAH
 SON OF - SRI GANGA BORAH
WARD NO. - 06 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM

181: SRI GANESH KOUR
 SON OF - JITEN KOUR
VILL - KUWA GOAN POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

182: MD. HAFIJUL ISLAM
 SON OF - BABOR ISLAM. TOWN DEBERA DOLONY POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM
                                                     Page No.# 24/32


183: RAJU DAS
 SON OF - RANJIT DAS
VILL - BOWALUORI POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

184: ABDUL KORIM
 SON OF -ABDUL RAZAQ
VILL - NOLKATA BOWALGURI POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

185: ASIM DAS
 SON OF - MOTILAL DAS
WARD NO. - 10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

186: KUDDUSH ALI
 SON OF - ABDUL HACHIM
VILL - ROWNAPUR POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

187: CHAHAR ALI
 SON OF - A. KHALEK
WARD NO. - 12 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

188: AMINUL SEKH
 SON OF - MUSLIM SEQ
VILL - BOGOLIZAN POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

189: NAJAR ALI
 SON OF - AYUM ALI
VILL - AALIPUR POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

190: ACHAMAT ALI
 SON OF - KASEM ALI
VILL - NALKATA BOWALGURI POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.
                                                          Page No.# 25/32


191: ADDUL JALIL
 SON OF - IDRISH JOLIL
VILL - ROWNAPUR POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

192: PRANAD DUTTA
 SON OF - GRISH DUTTA VILL - CHINATOLIOA PART- 1 POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

193: LAKHYAJIT GOGAI
 SON OF - G. GOGAI VILL - GOBARI CHALI CHANGMI POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

194: DOYAL DEY
 SON OF - LATE PRASON DEY
WARD NO. - 12 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

195: ZAKIR HUSSAIN
 SON OF - LATE MAJID HUSSAIN
WARD NO. - 12 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM

196: HUSSAIN ALI BHUYAN
 SON OF - LATE AMZED ALI BHUYAN WARD NO. - 01 POLICE STATION -
NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

197: AMANUR HUSSAIN
 SON OF - LATE MUJNU HUSSAIN
WARD NO. - 13 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

198: BIREN BORA.
 SON OF - LATE JOGENDRA BORA
WARD NO.10 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.
                                                  Page No.# 26/32


199: MD. GULZAR HUSSAIN
 SON OF - SURUJ ALI
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

200: MD. SURUJ ALI
 SON OF - NAUMOUDDIN SEKH
WARD NO. - 03 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

201: MD. ARMAN ALI
 SON OF - MD. CHATRAR ALI
WARD NO. - 07 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

202: MD. SAIFUL ALI
 SON OF - ISHAP ALI
 C.D. ROAD
 LAKHUMPUR POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

203: MD. AKHTAR RAHMAN
 SON OF - MD. DHAN ALI
 C.D. ROAD
 LAKHIMPUR POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

204: MD. ABDUL
 SON OF - LATE ABDUL JABAR
WARD NO. - 14 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM.

205: ANWAR HUSSAIN
 SON OF - LATE FAIJUR RAHMAN
WARD NO. - 04 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM

206: HAIDAR KHANDAKAR
 SON OF LATE LEBO KHANDAKAR
WARD NO.4
                                                      Page No.# 27/32

C.D. ROAD POLICE STATION - NORTH LAKHIMPUR
DISTRICT - LAKHIMPUR
ASSAM.

207: MD. FIRUZUDDIN AHMED
 SON OF - LATE FAZIR ALI VILL - MOIDOMIA

208: MD LATIFUR RAHMAN
 SON OF - LATE MAFIZUR RAHMAN VILL - CUTIAKARI

209: MD. KASAM ALI
 SON OF - LATE JALALUDDIN VILL - CUTIAKARI

210: SRI BHUMI DEY
 SON OF - LATE BABUL DEY DIST - LAKHIMPUR

211: SRI PRADIP SAIKIA
 SON OF LATE LALIT SAIKIA VILL - AZAD

212: MD. BAHARUL ISLAM
 SON OF - MD. ABDUL BARAK P/O - PUNIBHARAL

213: MD. FAJAL HUGE
 SON OF - LATE ABUBAKR SIDIK VILL - BUWALGURI

214: MD. LUTAB ALI
 SON OF - LATER USMAN ALI

215: MD. SAIDUR ALI
 SON OF - LATE MAFI ALI

216: SRI DULUMONI DEKA
 P/O - GHARMORA
VILL - SAMUWA
 POLICE STATION - NORTH LAKHIMPUR
 DISTRICT - LAKHIMPUR
ASSAM

VERSUS

THE STATE OF ASSAM AND 5 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, SACHIVALAYA,
DISPUR, GUWAHATI-6.

2:THE NORTH LAKHIMPUR MUNICIPAL BOARD
 REPRESENTED HEREIN BY ITS CHAIRMAN
 NORTH LAKHIMPUR
 DIST- LAKHIMPUR.
                                                                          Page No.# 28/32


            3:THE CHAIRMAN/ EXECUTIVE OFFICER
             MUNICIPAL BOARD
             NORTH LAKHIMPUR
             DIST- LAKHIMPUR.

            4:THE DEPUTY COMMISSIONER
             NORTH LAKHIMPUR
             DIST- LAKHIMPUR.

            5:THE SUPERINTENDENT OF POLICE
             NORTH LAKHIMPUR
             DIST- LAKHIMPUR.

            6:THE TOWN VENDING COMMITTEE
             REPRESENTED HEREIN BY ITS CHAIRMAN
             NORTH LAKHIMPUR
             DIST- LAKHIMPU

Advocate for the Petitioner   : MRD P SAHU

Advocate for the Respondent : GA, ASSAMAR1,4 and 5




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                         ORDER

Date : 25-01-2024 The instant writ petition has been filed by the petitioners challenging the action of the respondent authorities in trying to evict the petitioners from their place of business at North Lakhimpur town area including N.T. Road, Taxi stand to Daily Bazar Road via Court Tiniali, Daily Bazar Road and C.D. Road, and seeking a direction to allow the petitioners to continue with their vending business in their respective areas without any hindrance and/or to finalize the process of creating vending zones and registration of vendors as per the direction issued by the Supreme Court.

2. The claim of the petitioners herein is that the petitioners are carrying on the Page No.# 29/32 business of street vending at various locations within the North Lakhimpur Municipal Board. The petitioners claim that the North Lakhimpur Municipal Board had issued some allotment letters and had also issued tax receipts to them, which have been collectively annexed to the writ petition as "Annexure-1 series". Upon perusal of the tax receipts enclosed to the writ petition, this Court finds it relevant to observe that the said tax receipts bears no name. As regards the licences in question referred to therein, it reveals that certain persons were allotted annual licences by the North Lakhimpur Municipal Board on payment of certain fees. However, these persons are not the petitioners before this Court.

3. The petitioners claim that as they are street vendors, they should be given opportunities and they should not be disturbed till vending zones are notified and the petitioners are duly accommodated. In that regard, the learned counsel for the petitioners has referred to "The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 (for short, "Act of 2014"). As there was an apprehension on the part of the petitioners that they would be evicted by the concerned respondent authorities, they have approached this Court by filing the instant writ petition seeking various reliefs, as already above mentioned.

4. This Court, vide an order dated 13.03.2015, issued notice to the respondents and, in the interim, directed that the petitioners shall not be evicted. The said interim order has been continuing since then. The record reveals that none of the respondents, except respondent No. 5, has filed affidavit-in-opposition. In the said affidavit-in-opposition, it was mentioned that the street vendors were creating nuisance and causing obstruction to the pedestrians and vehicular movement by vending on the side of the street for which they have been evicted as per the existing law. It was also mentioned that the street vendors had not only occupied the public way but also created obstruction for the passage of the pedestrians and vehicular movement, thus creating traffic congestion and, therefore, in order to ensure safe and smooth passage to the movements of pedestrians and vehicles, the wayside was Page No.# 30/32 cleared by evicting the petitioners.

5. Be that as it may, an affidavit-in-reply was filed by one of the petitioners, wherein it was mentioned that the petitioners have never created nuisance nor have caused obstruction to the passage of the pedestrians and vehicular movement by vending on the side of the streets. It was further mentioned that the petitioners, while carrying on their vending business, abided by the rules and regulations of the road. It was also stated that as per the decision of the Apex Court, it is the duty of the competent authority, i.e., North Lakhimpur Municipal Board, to register each and every street vendor, but nothing has been done in that regard. It was mentioned that recently some of the vendors were accommodated in the vending zones by the respondent authorities but the others were left out.

6. This Court has duly heard Mr. N. Sarkar, learned counsel appearing on behalf of the petitioners as well Ms. U. Das, learned Additional Senior Government Advocate, Assam, appearing for the respondents. None has appeared on behalf of the North Lakhimpur Municipal Board.

7. At this stage, it is pertinent to mention that the Act of 2014 is an Act to protect the rights of urban street vendors and to regulate street vending activities and for matters connected therewith or incidental thereto. Chapter-II of the Act of 2014 relates to regulation of street vending. A perusal of the provisions thereof would show as to how the Town Vending Committee is required to take steps for the purpose of issuance of certificate of vending. Chapter-III of the Act of 2014 relates to the rights and obligations of street vendors. From a conjoint reading of Chapter-II and Chapter- III, it reveals that street vending would be permissible only in the vending zones. Chapter-IV relates to relocation and eviction of street vendors. Section 18 of the Act of 2014, which is in Chapter-IV stipulates as regards the relocation and eviction of street vendors. The said Section being relevant, is quoted herein-below:

Page No.# 31/32 "18. (1) The local authority may, on the recommendations of the Town Vending Committee, declare a zone or part of it to be a no-vending zone for any public purpose and relocate the street vendors vending in that area, in such manner as may be specified in the scheme.

(2) The local authority shall evict such street vendor whose certificate of vending has been cancelled under section 10 or who does not have a certificate of vending and vends without such certificate, in such manner as may be specified in the scheme. (3) No street vendor shall be relocated or evicted by the local authority from the place specified in the certificate of vending unless he has been given thirty days' notice for the same in such manner as may be specified in the scheme.

(4) A street vendor shall be relocated or evicted by the local authority physically in such manner as may be specified in the scheme only after he had failed to vacate the place specified in the certificate of vending, after the expiry of the period specified in the notice.

(5) Every street vendor who fails to relocate or vacate the place specified in the certificate of vending, after the expiry of the period specified in the notice, shall be liable to pay for every day of such default, a penalty which may extend up to two hundred and fifty rupees, as may be determined by the local authority, but shall not be more than the value of goods seized."

8. From a perusal of Section 18(1) above, it is clear that the local authority may, on the recommendations of the Town Vending Committee, declare a zone or part of it to be non-vending zone for any public purpose and relocate the street vendors vending in that area, in such manner as may be specified in the scheme. It is also pertinent to mention that as per Section 12(2) of the Act of 2014, vending is not permitted in a no-vending zone. A conjoint reading of Section 12(2) and Section 18(1) therefore makes it clear that it is the duty of the local authority, on the recommendation of the Town Committee concerned, to declare a zone, or part of it, to be a no-vending zone and under such circumstances only street vending can be prohibited by the concerned authority. The North Lakhimpur Municipal Board is not represented before this Court in spite of receipt of notice and, under such circumstances it is not known as to whether the North Lakhimpur Municipal Board or, for that matter, the respondent No. 6 had declared any zone of the Lakhimpur Page No.# 32/32 Municipality area as a no-vending zone. It is the opinion of this Court that without a declaration of any area as no-vending zone, the rights of the street vendors cannot be taken away.

9. In the backdrop of the above, if this Court takes note of the facts involved in the instant case, it becomes apparent from the very statements made in the affidavit- in-opposition filed by the respondent No. 5 that the petitioners have already been evicted, which have, however, not been denied by the petitioners. It is also apparent from a perusal of the affidavit-in-reply that the respondent No. 6 has already allotted vending zones where some of the petitioners have been accommodated and some others not. Taking into account that some of the petitioners have already been evicted and some others have already been allotted spaces in the vending zones, this Court is not inclined to issue any writ against the respondents not to evict the petitioners, as has been sought for. However, taking into account the provisions of the Act of 2014, this Court issues a writ in the nature of mandamus upon the North Lakhimpur Municipal Board as well as the concerned Town Vending Committee to take appropriate steps in terms with the provisions of the Act of 2014 for creation of no- vending zones and, thereupon, to accommodate the street vendors in question.

The writ petition stands disposed of in terms of the above.

JUDGE Comparing Assistant