Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jharkhand - Subsection Section 3(7) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011 (7)Every said committee shall have a bank account and any money received by the committee shall be credited to its bank account which shall be audited annually.
