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[Cites 0, Cited by 3] [Section 4B] [Entire Act]

State of Tamilnadu - Subsection

Section 4B(2) in The Tamil Nadu Prohibition Of Harassment Of Women Act, 1998

(2)Notwithstanding anything contained in Section 4, whoever abets harassment suicide shall be punished with imprisonment of either description for a term which may extend to ten years and with fine which shall not be less than fifty thousand rupees.