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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(1)(xiii) in Purba Medinipur University Act, 2017

(xiii)to consider, and advise on proposals from the Executive Council for co-operation with other universities institutions and educational authorities in matters that relate to or further the educational objectives of the University: