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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2) in The Sakri Canals Irrigation Rules, 1952

(2)If the Sub-divisional Canal Officer is unable to agree with the applicants as to the person or persons to be appointed as Lambardar, the appointment shall be made by the Divisional Canal Officer.