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State of Assam - Section

Section 3 in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

3. Appointment of Superintendent.

- For the control and management of an institution established and maintained by Government under Section 9, 10 or 11 a Superintendent shall be appointed in accordance with the recruitment rules framed by the State Government for the purpose.