Bombay High Court
Dr. Omprakash Lalbaji Kingaonkar vs The State Of Maharashtra And Another on 24 August, 2023
Author: R.G. Avachat
Bench: R.G. Avachat
618.2022APPLN+
-1-
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
906 CRIMINAL APPLICATION NO.618 OF 2022
BALASAHEB MANOHAR KHARAT
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
908 CRIMINAL APPLICATION NO.2997 OF 2022
RAMESHWAR VITTHALRAO KHARAT AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
909 CRIMINAL APPLICATION NO.4432 OF 2022
RAMA BABAN POKALE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
910 CRIMINAL APPLICATION NO.4444 OF 2022
ASARAM RAMBHAU SHEJUL AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
911 CRIMINAL APPLICATION NO.157 OF 2023
WITH APPLN/3399/2022
ASHRAF KHAN AFSAR KHAN
VERSUS
THE STATE OF MAHARASHTRA
AND
912 CRIMINAL APPLICATION NO.538 OF 2023
GANGARAM SRIPATI INDILE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
913 CRIMINAL APPLICATION NO.1037 OF 2023
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618.2022APPLN+
-2-
DR. OMPRAKASH LALBAJI KINGAONKAR
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
914 CRIMINAL APPLICATION NO.1128 OF 2023
VIDYADHAR SHIVAJI KAMBLE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
915 CRIMINAL APPLICATION NO.1739 OF 2023
AYUB HAJI MUNEER PINJARI
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
916 CRIMINAL WRIT PETITION NO.351 OF 2023
BHARAT GHANSHAM PATIL AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
APPs for respondent/State : Mr. M.M. Nerlikar, Mrs. V.N. Patil
Jadahv, Mr.P.N. Kutti & Mr.R.V. Dasalkar
...
CORAM : R.G. AVACHAT AND
SANJAY A. DESHMUKH, JJ.
DATED : 24th AUGUST, 2023.
PER COURT :-
. Time to carry out the amendment and place on record copies of the police papers is extended by five weeks.
2. Stand over to 29th September, 2023.
(SANJAY A. DESHMUKH, J.) (R.G. AVACHAT, J.) sga/ ::: Uploaded on - 25/08/2023 ::: Downloaded on - 26/08/2023 05:35:07 :::