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Bombay High Court

Dr. Omprakash Lalbaji Kingaonkar vs The State Of Maharashtra And Another on 24 August, 2023

Author: R.G. Avachat

Bench: R.G. Avachat

                                                      618.2022APPLN+
                                -1-


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

              906 CRIMINAL APPLICATION NO.618 OF 2022

                  BALASAHEB MANOHAR KHARAT
                             VERSUS
            THE STATE OF MAHARASHTRA AND ANOTHER
                              AND
             908 CRIMINAL APPLICATION NO.2997 OF 2022

        RAMESHWAR VITTHALRAO KHARAT AND OTHERS
                          VERSUS
         THE STATE OF MAHARASHTRA AND ANOTHER
                           AND
          909 CRIMINAL APPLICATION NO.4432 OF 2022

                       RAMA BABAN POKALE
                             VERSUS
            THE STATE OF MAHARASHTRA AND ANOTHER
                              AND
             910 CRIMINAL APPLICATION NO.4444 OF 2022

              ASARAM RAMBHAU SHEJUL AND OTHERS
                            VERSUS
            THE STATE OF MAHARASHTRA AND ANOTHER
                              AND
             911 CRIMINAL APPLICATION NO.157 OF 2023
                      WITH APPLN/3399/2022

                     ASHRAF KHAN AFSAR KHAN
                              VERSUS
                    THE STATE OF MAHARASHTRA
                               AND
              912 CRIMINAL APPLICATION NO.538 OF 2023

              GANGARAM SRIPATI INDILE AND OTHERS
                             VERSUS
            THE STATE OF MAHARASHTRA AND ANOTHER
                              AND
             913 CRIMINAL APPLICATION NO.1037 OF 2023



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                                                               618.2022APPLN+
                                     -2-

               DR. OMPRAKASH LALBAJI KINGAONKAR
                             VERSUS
            THE STATE OF MAHARASHTRA AND ANOTHER
                              AND
             914 CRIMINAL APPLICATION NO.1128 OF 2023

             VIDYADHAR SHIVAJI KAMBLE AND OTHERS
                             VERSUS
            THE STATE OF MAHARASHTRA AND ANOTHER
                              AND
             915 CRIMINAL APPLICATION NO.1739 OF 2023

                   AYUB HAJI MUNEER PINJARI
                            VERSUS
            THE STATE OF MAHARASHTRA AND ANOTHER
                             AND
              916 CRIMINAL WRIT PETITION NO.351 OF 2023

               BHARAT GHANSHAM PATIL AND OTHERS
                                 VERSUS
            THE STATE OF MAHARASHTRA AND ANOTHER
                                     ...
        APPs for respondent/State : Mr. M.M. Nerlikar, Mrs. V.N. Patil
                 Jadahv, Mr.P.N. Kutti & Mr.R.V. Dasalkar
                                     ...

                               CORAM : R.G. AVACHAT AND
                                       SANJAY A. DESHMUKH, JJ.

DATED : 24th AUGUST, 2023.

PER COURT :-

. Time to carry out the amendment and place on record copies of the police papers is extended by five weeks.

2. Stand over to 29th September, 2023.

(SANJAY A. DESHMUKH, J.) (R.G. AVACHAT, J.) sga/ ::: Uploaded on - 25/08/2023 ::: Downloaded on - 26/08/2023 05:35:07 :::