Chattisgarh High Court
Mohamad Aslam Khan vs Branch Manager on 16 September, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 3749 of 2021
Mohamad Aslam Khan S/o Late Mohammad Yusuf Aged About 45 Years Occupation
Businessman, R/o Ward No. 5, Pendra Road, Police Station Gorela, District Gorela-
Pendra- Marvahi , Chhattisgarh. --- Petitioner
Versus
1. Branch Manager Address Mahindra And Mahindra Financial Service Limited, Ground
Floor, Jaiswal Complex, Gurukul Vidyalaya Ke Pass, Semara, Pendra Road, District
Gorela-Pendra- Marvahi, Chhattisgarh.
2. Authorized Officer Head Office- Sadhan House 2nd Floor, Behind Mahindra Towers, 570
P.B. Marg, Worli Mumbai-400018, District : Mumbai, Maharashtra
3. Area Manager Mahindra And Mahindra Financial Service Limited, Office Sector C- Plot
54/a, Sirgitti, District- Bilaspur, Chhattisgarh.
4. Mr. Prashant Dema Kalbande (Sole Arbitrator) Flat No-1301, Building No. -04, Wing-B,
13th Floor, Mhada Complex, Virar Bolinj, Virar West District Palghar-401303 ---
Respondents
16.09.2021 No one appears for the petitioner when the matter is called even in second round.
Since no one appears to argue the case on behalf of the petitioner despite repeated calls, this Court is left with no other way except to dismiss the petition for want of prosecution.
Accordingly, this writ petition is dismissed for want of prosecution.
Sd/-
GOUTAM BHADURI JUDGE Rao