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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(a) in The Orissa Legislative Assembly Members' Salary, Allowances and Pension Act, 1954

(a)Consolidated Allowance inclusive of secretarial and medical allowance, at the rate of [five thousand rupees] [Substituted vide O.A. No. 7 of 2007, O.G.E. No. 1484 dated 23.8.2007.] per mensem for all members not otherwise provided for by or under the provisions of this Act.