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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(f) in THE MARINE AIDS TO NAVIGATION ACT, 2021

(f)transport, or cause to be transported, any goods through any property, whether public or private, for any purpose in connection with—
(i)the maintenance of an aid to navigation; or
(ii)the establishment of any aid to navigation;