Calcutta High Court (Appellete Side)
Sunil Poddar @ Sunil Kumar Poddar & Anr vs Unknown on 17 August, 2022
17.8.2022 Court No.33 Sl. No.31 SD CRR 20 of 2016 In the matter of: Sunil Poddar @ Sunil Kumar Poddar & Anr.
....Petitioners.
Ms. Ritu Das ... for the Petitioners. Mr. Narayan Prasad Agarwala Mr. Pratick Bose ... for the State.
Ms. Ritu Das, learned advocate appearing on behalf of the petitioners, seeks for accommodation.
Mr. Pratick Bose, learned advocate appearing on behalf of the State, produces the case diary.
In view of the above submissions made on behalf of the petitioners, let the matter appear on August 30, 2022.
State is directed to produce the case diary on the date fixed.
(Bivas Pattanayak, J.)