Section 25 in Protection of Plant Varieties and Farmers' Rights Rules, 2003
25. Application to authorise a person to register a variety under clause (e) of sub-section (1) of section 16. - An application to authorise a person to register a variety under clause (e) of sub-section (1) of section 16 shall be made in Form PV-1, given in the First Schedule, by a person specified in sub-section (1) of that section.
