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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(1)(p) in The Gujarat Homoeopathic Act, 1963

(p)the duration of the course, number of hours, lecturers and period of terms to be devoted to practical and clinical studies in different subjects of the qualifying examinations by recognised institutio9ns;