Manipur High Court
The Langol Aying Leikai Apunba Lup vs The Manipur Valley Village Reserve ... on 22 September, 2021
Bench: Sanjay Kumar, Lanusungkum Jamir
KABORAM Digitally signed
by
BAM KABORAMBAM
Item No. 8
SANDEEP SANDEEP SINGH
Date: 2021.09.23 (Through Video Conferencing)
SINGH 12:50:43 +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC (PIL) No. 8 of 2020
(Ref: PIL No. 21 of 2021)
The Langol Aying Leikai Apunba Lup, Meitei
Langol
Applicant
Vs.
The Manipur Valley Village Reserve Forest Rights
Protection Assn; & Ors.
Respondents
BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR 22.09.2021 Sanjay Kumar (C.J.):
Mr. L. Shyam, learned counsel, appearing for the applicant, seeks an adjournment on the ground that there is some difficulty in ascertaining service of the notice upon the respondents in the concerned post office.
Post along with PIL No. 21 of 2021 on 25.10.2021.
A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.
JUDGE CHIEF JUSTICE
Sandeep
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