Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 137B in U.P. Zamindari Abolition and Land Reforms Rules, 1952 137B. [ [Omitted by Notification No. U.O. 605/Rajaswa-1-2(8)/75, dated 01.11.1975.] [*****]
