Bombay High Court
Indusind Bank Ltd vs Shamrao Vithal Co-Op. Bank Lt. And 2 Ors on 1 April, 2021
Author: V.G.Bisht
Bench: R.D. Dhanuka, V.G.Bisht
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
26. APPEAL NO. 200 OF 2010
IN
ARBITRATION PETITION NO. 392 OF 2009
AND
27. APPEAL NO. 489 OF 2010
IN
ARBITRATION PETITION NO. 40 OF 2007
AND
28. APPEAL NO. 920 OF 2010
IN
ARBITRATION PETITION NO. 144 OF 2002
AND
29. APPEAL NO. 1085 OF 2010
IN
ARBITRATION PETITION NO. 89 OF 2009
AND
30. APPEAL NO. 47 OF 2011
IN
ARBITRATION PETITION NO. 1018 OF 2009
AND
31. APPEAL NO. 227 OF 2011
IN
ARBITRATION PETITION NO. 136 OF 2009
AND
32. APPEAL NO. 335 OF 2011
IN
ARBITRATION PETITION NO. 606 OF 2008
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AND
33. APPEAL NO. 494 OF 2011
IN
ARBITRATION PETITION NO. 228 OF 2009
WITH
COMMERCIAL APPEAL NO. 35 OF 2019
IN
ARBITRATION PETITION NO. 1126 OF 2010
WITH
COMMERCIAL APPEAL NO. 36 OF 2019
IN
ARBITRATION PETITION NO. 700 OF 2011
WITH
APPEAL NO. 498 OF 2011
IN
ARBITRATION PETITION NO. 226 OF 2009
WITH
APPEAL NO. 501 OF 2011
IN
ARBITRATION PETITION NO. 227 OF 2009
WITH
APPEAL NO. 495 OF 2011
IN
ARBITRATION PETITION NO. 591 OF 2008
WITH
APPEAL NO. 496 OF 2011
IN
ARBITRATION PETITION NO. 592 OF 2008
WITH
APPEAL NO. 497 OF 2011
IN
ARBITRATION PETITION NO. 593 OF 2008
......
CORAM : R.D. DHANUKA &
V.G.BISHT, JJ.
DATE : 1st April, 2021 Trupti 2/3 ::: Uploaded on - 01/04/2021 ::: Downloaded on - 01/04/2021 23:47:21 ::: osdpot.doc P.C.:
Due to paucity of time, stand over to 9 th April, 2021. Ad-
interim relief, if any, to continue till then.
(V.G.BISHT, J.) (R.D.DHANUKA, J.) Trupti 3/3 ::: Uploaded on - 01/04/2021 ::: Downloaded on - 01/04/2021 23:47:21 :::