Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Indusind Bank Ltd vs Shamrao Vithal Co-Op. Bank Lt. And 2 Ors on 1 April, 2021

Author: V.G.Bisht

Bench: R.D. Dhanuka, V.G.Bisht

                                                                             osdpot.doc




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                           26. APPEAL NO. 200 OF 2010
                                       IN
                      ARBITRATION PETITION NO. 392 OF 2009

                                        AND

                            27. APPEAL NO. 489 OF 2010
                                        IN
                       ARBITRATION PETITION NO. 40 OF 2007

                                        AND

                           28. APPEAL NO. 920 OF 2010
                                       IN
                      ARBITRATION PETITION NO. 144 OF 2002

                                        AND

                           29. APPEAL NO. 1085 OF 2010
                                       IN
                       ARBITRATION PETITION NO. 89 OF 2009

                                        AND

                           30. APPEAL NO. 47 OF 2011
                                      IN
                     ARBITRATION PETITION NO. 1018 OF 2009

                                        AND

                           31. APPEAL NO. 227 OF 2011
                                       IN
                      ARBITRATION PETITION NO. 136 OF 2009

                                        AND

                           32. APPEAL NO. 335 OF 2011
                                       IN
                      ARBITRATION PETITION NO. 606 OF 2008


Trupti                                                                            1/3



         ::: Uploaded on - 01/04/2021           ::: Downloaded on - 01/04/2021 23:47:21 :::
                                                                                           osdpot.doc




                                                 AND

                           33. APPEAL NO. 494 OF 2011
                                       IN
                     ARBITRATION PETITION NO. 228 OF 2009
                                     WITH
                       COMMERCIAL APPEAL NO. 35 OF 2019
                                       IN
                     ARBITRATION PETITION NO. 1126 OF 2010
                                     WITH
                       COMMERCIAL APPEAL NO. 36 OF 2019
                                       IN
                     ARBITRATION PETITION NO. 700 OF 2011
                                     WITH
                             APPEAL NO. 498 OF 2011
                                       IN
                     ARBITRATION PETITION NO. 226 OF 2009
                                     WITH
                             APPEAL NO. 501 OF 2011
                                       IN
                     ARBITRATION PETITION NO. 227 OF 2009
                                     WITH
                             APPEAL NO. 495 OF 2011
                                       IN
                     ARBITRATION PETITION NO. 591 OF 2008
                                     WITH
                             APPEAL NO. 496 OF 2011
                                       IN
                     ARBITRATION PETITION NO. 592 OF 2008
                                     WITH
                             APPEAL NO. 497 OF 2011
                                       IN
                     ARBITRATION PETITION NO. 593 OF 2008

                                                 ......

                                        CORAM : R.D. DHANUKA &
                                                V.G.BISHT, JJ.
                                        DATE :     1st April, 2021

Trupti                                                                                         2/3



         ::: Uploaded on - 01/04/2021                        ::: Downloaded on - 01/04/2021 23:47:21 :::
                                                                                  osdpot.doc




P.C.:

Due to paucity of time, stand over to 9 th April, 2021. Ad-

interim relief, if any, to continue till then.

(V.G.BISHT, J.) (R.D.DHANUKA, J.) Trupti 3/3 ::: Uploaded on - 01/04/2021 ::: Downloaded on - 01/04/2021 23:47:21 :::