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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Jharkhand - Subsection

Section 35(4)(b) in Jharkhand Co-operative Societies Act, 2008

(b)A creditor or any other member of the co-operative society may also obtain a copy of the enquiry report on payment of fee specified by the Registrar.