Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 76 in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010 76. Circumstances of discharge or escape, the reasons therefore and general remarks. (O)Additional operational procedures and general remarksTankers Engaged in Specific Trades(P)Loading of ballast water:
