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State of Tamilnadu - Section

Section 50 in Regulations of the Tamil Nadu Agricultural University

50. Mess bill shall, ordinarily, be made out on or before the 10th of each month and all dues shall be paid on or before the 20th of that month after which date, five paise will be added to the bill for every day delay till the 27th of that month and ten paise thereafter till the date of payment. For due's less than Rs. 10/-, no fine will be collected.