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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3)(b) in The Merchant Shipping (Equivalent Arrangements For Carriage Of Grain) Order, 1977

(b)The description of the pattern of grain surface behaviour to be assumed in "partly filled compartments" is shown in section IV of this Part.