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State of Rajasthan - Section

Section 244 in Rajasthan Land Revenue (Land Records) Rules, 1957

244. Circular Orders.

- The Office Qanungo will maintain two file books for circular orders. In one of these he will paste all the standing orders and circulars regarding the land records received from the Board of Revenue from time to time. In the beginning of the file he will add an index so that any circular may be easily traced out. In the other book he will keep miscellaneous orders and circulars of General Administration received from the Government and other Offices. It is very necessary that each Office Qanungo must have a copy of the Land Records Rules. Revenue Act and the Tenancy Act. He shall also keep a copy of the last census report and a villagewise abstract of the cattle enumerations held from time to time.