Section 90 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993
90. Procedure Procedure for inviting tenders for purchase
.- The following procedure for obtaining tenders shall be followed. Tenders should be obtained :-(i)by advertisement (open tenders);(ii)by direct invitation to a limited number of firms (Limited tender);(iii)by invitation to one firm only (Single tender);(iv)by negotiation.Single Tender system may be adopted in the case of small orders, the total value of which does not exceed Rs. 500/-. The limited tender system may however be followed, when the estimated value of the purchase is less then Rs. 10,000/-.Open tender system i.e. invitation to tender by public advertisement should be used for purchase of Rs. 10,000/- or over. Negotiations can be made through a Committee in consultation with the Officer authorised to countersigned the grant-in-aid bill.
