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[Cites 0, Cited by 0] [Section 16B(1)] [Section 16B] [Entire Act]

State of Karnataka - Subsection

Section 16B(1)(c) in The Karnataka Excise Act, 1965

(c)of manufacturing or supplying by wholesale or of both and of selling by retail of arrack shall be granted or renewed with effect from the 1st day of July 2007.