Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Meghalaya - Subsection Section 65(2) in The Meghalaya Police Act, 2010 (2)The Internal Security Scheme so formulated shall be reviewed, and revised as necessary, at least once annually and more frequently, if required.
