Lok Sabha Debates
Introduction Of The Constitution (Amendment) Bill, 2006 ( Amendment Of Articles ... on 12 May, 2006
Title : Introduction of the Constitution (Amendment) Bill, 2006 ( Amendment of Articles 75 and 164 ). SHRI KASHIRAM RANA (SURAT): Sir, I beg to move for leave to introduce a Bill further to amend the Constitution of India. MR. CHAIRMAN: The question is:
“That leave be granted to introduce a Bill further to amend the Constitution of India. ” The motion was adopted.
SHRI KASHIRAM RANA : I introduce the Bill[r22] .
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MR. CHAIRMAN : Shri K.S. Rao -- Not present.
Shri Chandrakant Khaire -- Not present.