Central Administrative Tribunal - Ernakulam
V Prabhakaran vs Sapna Pramod, Director Of Accounts ... on 28 August, 2020
1
CENTRAL ADMINISTRATIVE TRIBUNAL,
ERNAKULAM BENCH
CP(C) 180/00110/2017
in
Original Application No. 180/00526/2016
Friday, this the 28th day of August, 2020
CORAM:
Hon'ble Mr. P. Madhavan, Judicial Member
Hon'ble Mr. K.V. Eapen, Administrative Member
Mr.V.Prabhakaran
S/o. Late T.Kuttappan Nair, Aged 79 years
Deputy Postmaster (HSG I) (Retd.)
Varikattu House, Suprabha
Palissery, Annamada P.O
Thrissur - 680 741 ..... Petitioner
(By Advocate : Mr.C.S.G Nair)
Versus
1. Sapna Pramod (Age and Father's name not known to the petitioner)
Director of Accounts (Postal)
Kerala Circle, Thiruvananthapuram - 695 001
2. Anjali Anand (Age and Father's name not known to the petitioner)
Chief Postmaster General
Kerala Circle, Thiruvananthapuram - 695 033
3. C.Viswanath (Age and Father's name not known to the petitioner)
Secretary
Department of Pension & Pensioners' Welfare
South Block, New Delhi - 110 001 ... Respondents
2
(By Advocate : Mr.Anil Ravi, ACGSC)
This application having been heard on 28.8.2020 through video
conferencing, the Tribunal on the same day delivered the following:
O R D E R (Oral)
Hon'ble Mr. P. Madhavan, Judicial Member -
When the matter came up for consideration, learned counsel for the petitioner submits that the OP(CAT) filed by the respondents before the Hon'ble High Court has been allowed and there is no purpose in continuing with the Contempt Petition. Hence CP(C) is closed for the time being. Notice, if any, stands discharged.
(K.V. EAPEN) (P. MADHAVAN)
ADMINISTRATIVE MEMBER JUDICIAL MEMBER
sv
3
List of Annexure
Annexure P1 - True copy of the order in O.A 526/16 dated
16.3.2017 of the Hon'ble CAT, Ernakulam Annexure P2 - True copy of the covering letter dated 28.3.2017 Annexure P3 - True copy of the letter dated 12.8.2017 ....