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Madhya Pradesh High Court

Eurobond Insutries Pvt. Ltd. vs Bestech Engineering (P) Ltd. on 26 April, 2022

Author: Virender Singh

Bench: Virender Singh

                                                                                  1
                                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                                      AT JABALPUR
                                                                          MP No. 3485 of 2018
                                                         (EUROBOND INSUTRIES PVT. LTD. Vs BESTECH ENGINEERING (P) LTD.)

                                        Dated : 26-04-2022
                                                 Shri Vishwa Mohan Bhardwaj on behalf of Shri Abhijeet Awasthi, counsel

                                        for the petitioner.
                                                 None for the respondent.

Learned counsel for the petitioner prays for time to file an application for amendment.

Prayed is granted.

As prayed, list the case in the week commencing 09.05.2022. I.R., if any, to continue till the next date of hearing.

(VIRENDER SINGH) JUDGE @shish Signature Not Verified SAN Digitally signed by ASHISH KUMAR JAIN Date: 2022.04.26 17:00:31 IST