Madhya Pradesh High Court
Eurobond Insutries Pvt. Ltd. vs Bestech Engineering (P) Ltd. on 26 April, 2022
Author: Virender Singh
Bench: Virender Singh
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 3485 of 2018
(EUROBOND INSUTRIES PVT. LTD. Vs BESTECH ENGINEERING (P) LTD.)
Dated : 26-04-2022
Shri Vishwa Mohan Bhardwaj on behalf of Shri Abhijeet Awasthi, counsel
for the petitioner.
None for the respondent.
Learned counsel for the petitioner prays for time to file an application for amendment.
Prayed is granted.
As prayed, list the case in the week commencing 09.05.2022. I.R., if any, to continue till the next date of hearing.
(VIRENDER SINGH) JUDGE @shish Signature Not Verified SAN Digitally signed by ASHISH KUMAR JAIN Date: 2022.04.26 17:00:31 IST