Supreme Court - Daily Orders
National Institute Of Pharmaceutical ... vs Dr Neeraj Kumar on 19 February, 2026
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.120 COURT NO.7 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos.168-169/2026
NATIONAL INSTITUTE OF PHARMACEUTICAL
EDUCATION AND RESEARCH (NIPER) Appellant
VERSUS
DR NEERAJ KUMAR & ORS. Respondents
FOR ADMISSION and I.R.
I.A. No.320076/2025-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 19-02-2026 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Appellant(s) : Ms. Archana Pathak Dave, Sr. Adv.
Mr. Siddharth Sangal, AOR Ms. Richa Mishra, Adv.
Ms. Mrinalini Tandaon, Adv. Ms. Kashish Tewatia, Adv.
Mr. Pramod K Vishnoi, Adv.
For Respondent(s) : Caveator-in-person UPON hearing the counsel the Court made the following O R D E R List the appeals on 06th May, 2026.
(RASHMI DHYANI PANT) (SUDHIR KUMAR SHARMA) ASST. REGISTRAR-CUM-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by rashmi dhyani pant Date: 2026.02.19 16:39:55 IST Reason: