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Supreme Court - Daily Orders

National Institute Of Pharmaceutical ... vs Dr Neeraj Kumar on 19 February, 2026

Author: Dipankar Datta

Bench: Dipankar Datta

     ITEM NO.120                                  COURT NO.7              SECTION IV

                                     S U P R E M E C O U R T O F     I N D I A
                                             RECORD OF PROCEEDINGS

                                          Civil Appeal Nos.168-169/2026

     NATIONAL INSTITUTE OF PHARMACEUTICAL
     EDUCATION AND RESEARCH (NIPER)                                           Appellant

                                                         VERSUS

     DR NEERAJ KUMAR & ORS.                                                   Respondents

     FOR ADMISSION and I.R.
     I.A. No.320076/2025-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Date : 19-02-2026 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Appellant(s) : Ms. Archana Pathak Dave, Sr. Adv.
Mr. Siddharth Sangal, AOR Ms. Richa Mishra, Adv.
Ms. Mrinalini Tandaon, Adv. Ms. Kashish Tewatia, Adv.
Mr. Pramod K Vishnoi, Adv.
For Respondent(s) : Caveator-in-person UPON hearing the counsel the Court made the following O R D E R List the appeals on 06th May, 2026.
(RASHMI DHYANI PANT) (SUDHIR KUMAR SHARMA) ASST. REGISTRAR-CUM-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by rashmi dhyani pant Date: 2026.02.19 16:39:55 IST Reason: