Section 6(c) in Rajasthan Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2011
(c)Assignments are small and the fee payable does not exceed Rs. 5 lakhs in each case or Rs. 5 lacs in a year for a retainer [or] [Added by Rajasthan Notification No. RERC/Secy/Regulation-95, dated 12.10.2012-Rajasthan Gazette Extraordinary Part 7 dated 7.11.2012, pages 117(2) to 117(3).]
