Supreme Court - Daily Orders
Reliance Communication Ltd vs Bsnl on 12 September, 2014
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.9 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8349/2014
RELIANCE COMMUNICATION LTD Appellant(s)
VERSUS
BSNL Respondent(s)
(With appln.(s) for exemption from filing c/c of the impugned
judgment and office report)
Date : 12/09/2014 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Appellant(s) Mr.Ramji Srinivasan, Sr.Adv.
Ms.Manali Singhal, Adv.
Mr.Santosh Sachin, Adv.
Mr. Abhijat P. Medh, Adv.
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
At the request of learned senior counsel for the appellant and in the interest of justice, list on 15.09.2014.
(SATISH KUMAR YADAV) (PHOOLAN WATI ARORA)
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Satish Kumar Yadav
Date: 2014.09.12
16:32:35 IST
Reason: