Section 5(3) in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

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State of Maharashtra - Subsection

Section 5(3) in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

(3)Where any attachment described in column 1 of the Table below is cut off for any reason (including the non-payment of fee), there shall be paid in advance before re-opening the supply of water the penalty specified in column 2 thereof :-Table

Attachment having a diameter of -	Penalty inRs. nP.
1	2
⅜ “	...	...	2.00
½ or ¾ “	...	...	3.00
1“	...	...	4.00
1 ½ “	...	...	5.00
2 “ or above	...	...	7.00

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State of Maharashtra - Subsection

Section 5(3) in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964