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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(c) in The Maharashtra Live-Stock Improvement Act, 1933

(c)Section 1 and this section shall come into force at once and the remaining provisions of this Act shall come into force in any village in the State to which the said provisions shall have been extended under sub-section (b) on such date as the State Government may, by notification in the Official Gazette appoint.