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State of Uttar Pradesh - Section

Section 28 in The U.P. Consolidation Department Ministerial and Drawing Staff Service Rules, 1980

28. Savings.

- Nothing in these rules will affect reservations and other concessions required to be provided for Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders issued by the Government from time to time in this regard.Appendix I
Serial No. Name of post Scale of pay * Number of posts---------------------------
      Perm. Tern. Total
1 2 3 4 5 6
1 Superintendent 450-25-575-EB-25-700 1 ... 1
2 Assistant Superintendent 300-8-340-EB-10-440-EB-12-500 2 1 3
3 Chief Accountant 300-8-340-EB-10 1 ... 1
4 Stenographer 440-EB-12-500 5 46 51
5 Record Keeper 280-8-320-EB-9-410-EB-10-450 1 ... 1
6 Upper Division Assistant ... 8 7 15
7 Stenographer 250-7-285-EB-9-375-EB-10-425 1 5 6
8 Reader 230-6-290-EB-8-330-EB-10-380 ... 3 3
9 Routine Clerk ... 2 1 3
10 Accountant ... 1 ... 1
11 Senior Accounts Clerk ... 4 3 7
12 Assistant Record Keeper ... 1 ... 1
13 Nazir ... ... 1 1
14 Librarian ... ... 1 1
15 Lower Division Assistant 200-5-250-EB-6-280-EB-8-320 4 6 10
16 Lower Division Clerk ... ... 1 1
17 Typist ... 4 3 7
18 Junior Account Clerk ... 2 ... 2
19 Routine Clerk ... 2 ... 2
20 Ahalmad ... ... 10 10
Note - The orders into force at the time of commencement of these rules are contained in G.O. No. 37/169. Appointment (B), dated January 1, 1970. (Annexure 'A')Appendix IIIn pursuance of the provisions of clause (3) of Article 348 of the Constitution, the Governor is pleased to order the publication of the following English translation of Notification No. 27/2/1974-Personnel, dated July 29, 1975: