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[Cites 0, Cited by 0] [Section 191] [Entire Act]

State of Uttar Pradesh - Subsection

Section 191(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(d)such casing and bracing are provided to a shaft at an excavation or tunneling work upto the depth of such shaft at an excavation or tunneling work according to the appropriate design for such casing and bracing;