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Supreme Court - Daily Orders

Reliance Commercial Finance Limited vs Mr. Tharuvai Ramachandra Ravichandran on 7 October, 2025

     ITEM NO.37                          COURT NO.5                 SECTION XVII-B

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                               CIVIL APPEAL    NO(S).   3832-3833/2024

     RELIANCE COMMERCIAL FINANCE LIMITED,                            Appellant(s)

                                                 VERSUS

     MR. THARUVAI RAMACHANDRA RAVICHANDRAN & ANR.                    Respondent(s)


     IA No. 171570/2025 - AMENDMENT IN CAUSE TITLE
     IA No. 66545/2024 - DOCUMENT TAKEN ON RECORD
     IA No. 58262/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 58260/2024 - STAY APPLICATION Date : 07-10-2025 This matter was called on for hearing today.

CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE R. MAHADEVAN For Appellant(s) : Mr. Ninad Laud, Adv.

Mr. Kaushik Mishra, Adv. Mr. Aditya Pratap Swain, Adv. Mr. Zubin Dash, Adv.

Mr. Shivendra Singh, AOR Mr. Shailesh K. Rajora, Adv. Ms. Prakriti Rastogi, Adv.

For Respondent(s) :Mr. M. A. Chinnasamy, AOR Mrs. C Rubavathi, Adv.

Ms. Elamathi.m.s., Adv. Mr. C Raghavendren, Adv. Mr. P. Raja Ram, Adv.

Mr. Gopal Jain, Sr. Adv.

Mr. Dheeraj Nair, AOR Ms. Vishrutyi Sahni, Adv. Ms. Muskaan Gupta, Adv.

UPON hearing the counsel the Court made the following O R D E R Signature Not Verified List on 16.12.2025.

Digitally signed by BORRA LM VALLI Date: 2025.10.08 17:59:16 IST Reason:

(B. LAKSHMI MANIKYA VALLI) (VEENA RANI NAGPAL) COURT MASTER (SH) COURT MASTER (NSH)