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Supreme Court - Daily Orders

Telangana Vikas Kendra vs Union Of India on 14 November, 2022

Bench: K.M. Joseph, Hrishikesh Roy

     ITEM NO.59                   COURT NO.4                 SECTION PIL-W

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Writ Petition (Civil) No. 984/2013

     TELANGANA VIKAS KENDRA                                   Petitioner(s)
                                          VERSUS
     UNION OF INDIA & ANR.                                    Respondent(s)
     WITH

     Diary No(s). 24371/2022 (XII-A)
     (With IA No. 112612/2022 - CONDONATION OF DELAY IN FILING and IA
     No. 112614/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Diary No(s). 21982/2018 (X)
     (FOR ADMISSION and IA No.144751/2022-CONDONATION            OF   DELAY   IN
     REFILING / CURING THE DEFECTS)

     Diary No(s). 24261/2022 (XII-A)
     (FOR ADMISSION and I.R. and IA No.113686/2022-CONDONATION OF DELAY
     IN FILING and IA No.113687/2022-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     W.P.(C) No. 344/2014 (PIL-W)

     W.P.(C) No. 456/2014 (PIL-W)

     W.P.(C) No. 132/2018 (PIL-W)

     Diary No(s). 24079/2022 (XII-A)
     (FOR ADMISSION and I.R. and IA No.116632/2022-CONDONATION OF DELAY
     IN FILING and IA No.116633/2022-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Diary No(s). 24260/2022 (XII-A)
     (FOR ADMISSION and I.R. and IA No.135658/2022-CONDONATION OF DELAY
     IN FILING and IA No.135661/2022-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.135659/2022-PERMISSION TO FILE PETITION
     (SLP/TP/WP/..) and IA No.135662/2022-PERMISSION TO FILE LENGTHY
     LIST OF DATES)

     SLP(C) No. 18823-18884/2022 (XII-A)
     (FOR ADMISSION and I.R.)
Signature Not Verified


     Diary No(s). 31624/2022 (XII-A)
Digitally signed by
Nidhi Ahuja
Date: 2022.11.16
     (FOR ADMISSION and I.R. and IA No.162157/2022-CONDONATION OF DELAY
11:03:10 IST
Reason:

     IN FILING and IA No.162158/2022-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.162156/2022-PERMISSION TO FILE PETITION

                                                                               1
WP (C) No. 984/2013 etc.

(SLP/TP/WP/..))

Diary No(s). 34224/2022 (XII-A)
(FOR ADMISSION and I.R. and IA No.162110/2022-CONDONATION OF DELAY
IN FILING and IA No.162111/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.162109/2022-PERMISSION TO FILE PETITION
(SLP/TP/WP/..))

Diary No(s). 34227/2022 (XII-A)
(FOR ADMISSION and I.R. and IA No.162200/2022-CONDONATION OF DELAY
IN FILING and IA No.162201/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.162199/2022-PERMISSION TO FILE PETITION
(SLP/TP/WP/..))

W.P.(C) No. 470/2014 (PIL-W)

W.P.(C) No. 742/2014 (PIL-W)

W.P.(C) No. 804/2014 (PIL-W)

W.P.(C) No. 161/2014 (PIL-W)
(Office Report for Directions)

W.P.(C) No. 217/2014 (PIL-W)
(With IA No. 3/2017 - CONDONATION OF DELAY IN FILING and IA No.
2/2017 – RESTORATION)

C.A. No. 1471/2017 (XII-A)

W.P.(C) No. 223/2014 (PIL-W)

W.P.(C) No. 211/2014 (PIL-W)

W.P.(C) No. 219/2014 (PIL-W)

W.P.(C) No. 218/2014 (PIL-W)

W.P.(C) No. 215/2014 (PIL-W)

W.P.(C) No. 203/2014 (PIL-W)
(With IA No. 3/2017 - CONDONATION OF DELAY IN FILING and IA No.
2/2017 – RESTORATION)

W.P.(C) No. 166/2014 (PIL-W)

W.P.(C) No. 224/2014 (PIL-W)

W.P.(C) No. 225/2014 (PIL-W)

W.P.(C) No. 271/2014 (PIL-W)


                                                                  2
WP (C) No. 984/2013 etc.

W.P.(C) No. 210/2014 (PIL-W)

W.P.(C) No. 289/2014 (PIL-W)

W.P.(C) No. 207/2014 (PIL-W)
(With IA No.86398/2017-impleading party and IA No.86412/2017-
PERMISSION TO WITHDRAW and IA No. 5/2017 - Application for
correction of memo of parties and IA No. 7/2017 – impleadment)

W.P.(C) No. 228/2014 (PIL-W)

W.P.(C) No. 275/2014 (PIL-W)

W.P.(C) No. 230/2014 (PIL-W)

W.P.(C) No. 306/2014 (PIL-W)

Date : 14-11-2022 This petition was called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE K.M. JOSEPH
          HON'BLE MR. JUSTICE HRISHIKESH ROY

For parties            Mr. R. Nedumaran, AOR

                       Mr. Puppala Santhosh Kumar, Adv.
                       Mr. Sravan Kumar Karanam, AOR
                       Ms. Medha Singh, Adv.

                       Mr. Ajay Pal, Adv.
                       Mr. Mayank Dahiya, Adv.
                       Ms. Priyanka C., Adv.

                       Mr. S. Nagamuthu, Sr. Adv.

                       Mr. Deepak Nargolkar, Sr. Adv.

                       Mr. V. Sridhar Reddy, Adv.

                       Ms. Sundri, Adv.

                       Mr. Mayank Chandra, Adv.

                       Mr. Abhijit Sengupta, AOR

                       Ms. Chandan Ramamurthi, AOR

                       Petitioner-in-person

                       Mr. K. K. Venugopal, Sr. Adv.
                       Mr. C. S. Vaidyanathan, Sr. Adv.
                       Mr. Shekhar Naphade, Sr. Adv.

                                                                   3
WP (C) No. 984/2013 etc.

                       Mr. Maninder Singh, Sr. Adv.
                       Mr. S. Niranjan Reddy, Sr. Adv.
                       Mr. S. Sriram, Adv.G.
                       Mr. C. Sumon Reddy, Adv.
                       Mr. Mahfooz Ahsan Nazki, AOR
                       Mr. Polanki Gowtham, Adv.
                       Ms. Rajeswari Mukherjee, Adv.
                       Mr. Shaik Mohamad Haneef, Adv.
                       Mr. T. Vijaya Bhaskar Reddy, Adv.
                       Mr. K. V. Girish Chowdary, Adv.
                       Mr. Sahil Raveen, Adv.
                       Ms. Niti Richhariya, Adv.
                       Ms. Akhila Palem, Adv.

                       Mr. P. Vinay Kumar, AOR

                       Mr. R. C. Kaushik, AOR

                       Mr. Unnam Murlidhar Rao, Adv.
                       Mr. Sarvan Kumar Unnam, Adv.
                       Mr. Divyesh Pratap Singh, AOR
                       Ms. Shivangi Singh, Adv.
                       Mr. Shashank Singh, Adv.
                       Mr. Vikram Pratap Singh, Adv.
                       Ms. Ishita Bedi, Adv.
                       Mr. Ajay Prabu, Adv.
                       Ms. Ranjana Singh, Adv.
                       Ms. Pratiksha Tripathi, Adv.

                       Mr. M. Vijaya Bhaskar, AOR

                       Mr. Nishanth Patil, AOR
                       Mr. Ayush P. Shah, Adv.

                       Mr. Ramesh Allanki, Adv.
                       Ms. Aruna Gupta, Adv.
                       Mr. Syed Ahmad Naqvi, Adv.
                       Mr. Vikas Bansode, Adv.
                       Mr. A. Venayagam Balan, AOR

                       Mr. Naresh Kumar, AOR

                       Mr. Vipin Kumar Jai, AOR

                       Mr. B. Adinarayana Rao, Sr. Adv.
                       Mr. Sateesh Galla, Adv.
                       Mr. N. Rajaraman, AOR

                       Mr. Harish Narsappa, Sr. Adv.
                       Ms. Swetaketu Mishra, Adv.
                       Mr. V. K. Monga, AOR

                                                           4
WP (C) No. 984/2013 etc.



                       Mr. Gopal Sankaranarayan, Sr. Adv.
                       Mr. Senthil Jagadeesan, AOR

                       Mrs. K. Sarada Devi, AOR
                       Mr. R. Vinay Nandan Reddy, Adv.
                       Mr. V. Krishna Swaroop, Adv.

                       Mr. Chandan Kumar, Adv.
                       Mr. Manoj C. Mishra, AOR

                       Mr. M. A. Chinnasamy, AOR
                       Ms. C. Rubavathi, Adv.
                       Mr. C. Raghavendran, Adv.
                       Mr. M. Veera Ragavan, Adv.

                       Ms. Aruna Gupta, AOR

                       Mr. Ram Lal Roy, AOR
                       Ms. Anukriti Sugam, Adv.

                       Mr. Mohit K. Jakhar, Adv.
                       Mr. Amit K. Nain, AOR

                       Mr. Vikas Singh, Sr. Adv.
                       Mr. C. A. Sundaram, Sr. Adv.
                       Mr. Fali S. Nariman, Sr. Adv.
                       Mr. Ranjit Kumar, Sr. Adv.
                       Mr. Mayank Jain, Adv.
                       Mr. Madhur Jain, Adv.
                       Mr. Parmatma Singh, AOR

                       Mr. B. Adinarayana Rao, Sr. Adv.
                       Mr. Nikhil Goel, AOR
                       Ms. Jyoti Ratna Anumolu, Adv.
                       Mr. Adithya Roya, Adv.

                       Mr. Divyesh Pratap Singh, AOR

                       Mr. Yelamanchili Shiva Santosh Kumar, Adv.
                       Mr. Narra Srinivasa Rao, Adv.
                       Mr. Sunkara Rajendra Prasad, Adv.
                       Mr. Mupalla Subba Rao, Adv.
                       Mr. Rudrajit Ghosh, Adv.
                       Mr. Tarun Gupta, AOR
                       Mr. Abhishek Sharma, Adv.

                       Mr. Piyush Hans, Adv.
                       Ms. Monika Gusain, Adv.

                       Mr. Shyam Divan, Sr. Adv.

                                                                    5
WP (C) No. 984/2013 etc.

                       Mr. Sourav Roy, AOR
                       Mr. Prabudh Singh, Adv.
                       Mr. Sanjay Suraneni, Adv.
                       Mr. Gautam Bhatia, Adv.
                       Mr. A. Karthik, Adv.
                       Mr. Govind Manoharan, Adv.
                       Mr. Kaushl Sharma, Adv.
                       Mr. Aditya Swarup, Adv.
                       Mr. Gautam Bhatia, Adv.
                       Mr. A. Karthik, AOR

                       Mr. Rajesh Srivastava, AOR

                       Mr. Amit Sharma, AOR

                       Mrs. D. Bharathi Reddy, AOR

                       Caveator-in-person

                       Mr. D. Mahesh Babu, AOR

                       Mr. G. N. Reddy, AOR

                       Ms. C. K. Sucharita, AOR

                       Mr. B. Krishna Prasad, AOR

                       Mr. Debojit Borkakati, AOR

                       Ms. Aishwarya Bhati, ASG.
                       Mr. Nithin Chowdhary Pauuluri, Adv.
                       Ms. Manisha Chava, Adv.
                       Ms. BLN Shivani, Adv.

                       Ms. Madhvi Divan, ASG.
                       Mr. R. Balasubramanian, Sr. Adv.
                       Ms. Vaishali Verma, Adv.
                       Ms. Sujatha Bagadhi, Adv.

                       Mr. Mukesh Kumar Maroria, AOR

                       Mr. Gurmeet Singh Makker, AOR

                       Ms. Aswathi M.k., AOR

                       Mr. S. Udaya Kumar Sagar, AOR
                       Ms. Sweena Nair, Adv.

                       Mr. Sumeet Lall, AOR

                       Mr. Pukhrambam Ramesh Kumar, AOR

                                                             6
WP (C) No. 984/2013 etc.



                       Mrs. Anil Katiyar, AOR

                       Mr. P. V. Yogeswaran, AOR

                       Ms. Anindita Pujari, AOR

                       Mr. Guntur Prabhakar, AOR

                       Ms. Uttara Babbar, AOR

                       Ms. Ruchi Kohli, AOR

                       Mr. Gopal Singh, AOR

                       Mr. Saurabh Trivedi, AOR
                       Mr. Ashutosh Sharma, Adv.

                       Mr. Parijat Sinha, AOR

                       Applicant-in-person

                       Mr. Sameer Sodhi, Adv.
                       Mr. Dhruv Wadhwa, Adv.

                       Mr. Neeraj Kishan Kaul, Sr. Adv.
                       Mr. P. B. Suresh, Adv.
                       Mr. Vipin Nair, AOR
                       Mr. Sughosh Subramanyam, Adv.
                       Mr. Aridam Ghosh, Adv.
                       Mr. Agnish Aditya, Adv.
                       Mr. Karthik Jayshankar, Adv.
                       Mr. Raghavendra M. Bajaj, Adv.
                       Mr. Ramchandra Madan, Adv.
                       Ms. Ira Mahajan, Adv.
                       Mr. Prasanna S., Adv.
                       Ms. Swati Arya, Adv.
                       Mr. Yuvraj Singh Rathore, Adv.

                       Mr. Saurabh Trivedi, AOR

                       Mr. Amit Sharma, Adv.
                       Mr. Dipesh Sinha, Adv.
                       Ms. Pallavi Barua, Adv.

                       Mr. Abhishek Manu Singhvi, Sr. Adv.
                       Mr. S. Niranjan Reddy, Sr. Adv.
                       Mr. Mahfooz A. Nazki, AOR
                       Mr. Polanki Gowtham, Adv.
                       Ms. Rajeswari Mukherjee, Adv.
                       Mr. Shaik Mohamad Haneef, Adv.

                                                             7
WP (C) No. 984/2013 etc.

                       Mr. T. Vijaya Bhaskar Reddy, Adv.
                       Mr. K.V.Girish Chowdary, Adv.
                       Mr. Sahil Raveen, Adv.
                       Ms. Niti Richhariya, Adv.
                       Ms. Akhila Palem, Adv.

                       Mr. Sughosh Subramanyam, Adv.
                       Mr. Pramod Guntur Adv.
                       Mr. Mayank Jain, Adv.
                       Mr. Parmatma Singh, AOR
                       Mr. Madhur Jain, Adv.

                       Mr. K. Parameshwar, Adv.
                       Ms. Arti Gupta, Adv.

                       Mr. Debojit Borkakati, Adv.

            UPON hearing the counsel the Court made the following
                               O R D E R

Diary No. 24371/2022, Diary No. 24261/2022, Diary No. 24079/2022, Diary No. 24260/2022, SLP(C) Nos. 18823- 18884/2022, Diary No. 31624/2022, Diary No. 34224/2022, Diary No. 34227/2022 These matters may be listed on 28th November, 2022, under the head of Fresh matters.

WP (C) No. 984/2013 W.P.(C) No. 306/2014 W.P.(C) No. 230/2014 W.P.(C) No. 275/2014 W.P.(C) No. 228/2014 W.P.(C) No. 207/2014 W.P.(C) No. 289/2014 W.P.(C) No. 210/2014 W.P. (C) No. 271/2014 W.P.(C) No. 225/2014 W.P.(C) No. 224/2014 W.P.(C) No. 166/2014 W.P.(C) No. 203/2014 W.P.(C) No. 215/2014 W.P.(C) No. 218/2014 W.P.(C) No. 219/2014 W.P.(C) No. 211/2014 W.P.(C) No. 223/2014 C.A. No. 1471/2017 W.P.(C) No. 217/2014 W.P.(C) No. 161/2014 W.P.(C) No. 804/2014 W.P. (C) No. 742/2014 W.P.(C) No. 470/2014 W.P.(C) No. 132/2018 W.P.(C) No. 456/2014 W.P.(C) No. 344/2014 Diary No(s).

21982/2018

These matters may be listed on 28th November, 2022, under the head After Notice matters.

           (NIDHI AHUJA)                       (RENU KAPOOR)
             AR-cum-PS                      ASSISTANT REGISTRAR


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