Supreme Court - Daily Orders
Telangana Vikas Kendra vs Union Of India on 14 November, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.59 COURT NO.4 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 984/2013
TELANGANA VIKAS KENDRA Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
WITH
Diary No(s). 24371/2022 (XII-A)
(With IA No. 112612/2022 - CONDONATION OF DELAY IN FILING and IA
No. 112614/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 21982/2018 (X)
(FOR ADMISSION and IA No.144751/2022-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS)
Diary No(s). 24261/2022 (XII-A)
(FOR ADMISSION and I.R. and IA No.113686/2022-CONDONATION OF DELAY
IN FILING and IA No.113687/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
W.P.(C) No. 344/2014 (PIL-W)
W.P.(C) No. 456/2014 (PIL-W)
W.P.(C) No. 132/2018 (PIL-W)
Diary No(s). 24079/2022 (XII-A)
(FOR ADMISSION and I.R. and IA No.116632/2022-CONDONATION OF DELAY
IN FILING and IA No.116633/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 24260/2022 (XII-A)
(FOR ADMISSION and I.R. and IA No.135658/2022-CONDONATION OF DELAY
IN FILING and IA No.135661/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.135659/2022-PERMISSION TO FILE PETITION
(SLP/TP/WP/..) and IA No.135662/2022-PERMISSION TO FILE LENGTHY
LIST OF DATES)
SLP(C) No. 18823-18884/2022 (XII-A)
(FOR ADMISSION and I.R.)
Signature Not Verified
Diary No(s). 31624/2022 (XII-A)
Digitally signed by
Nidhi Ahuja
Date: 2022.11.16
(FOR ADMISSION and I.R. and IA No.162157/2022-CONDONATION OF DELAY
11:03:10 IST
Reason:
IN FILING and IA No.162158/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.162156/2022-PERMISSION TO FILE PETITION
1
WP (C) No. 984/2013 etc.
(SLP/TP/WP/..))
Diary No(s). 34224/2022 (XII-A)
(FOR ADMISSION and I.R. and IA No.162110/2022-CONDONATION OF DELAY
IN FILING and IA No.162111/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.162109/2022-PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
Diary No(s). 34227/2022 (XII-A)
(FOR ADMISSION and I.R. and IA No.162200/2022-CONDONATION OF DELAY
IN FILING and IA No.162201/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.162199/2022-PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
W.P.(C) No. 470/2014 (PIL-W)
W.P.(C) No. 742/2014 (PIL-W)
W.P.(C) No. 804/2014 (PIL-W)
W.P.(C) No. 161/2014 (PIL-W)
(Office Report for Directions)
W.P.(C) No. 217/2014 (PIL-W)
(With IA No. 3/2017 - CONDONATION OF DELAY IN FILING and IA No.
2/2017 – RESTORATION)
C.A. No. 1471/2017 (XII-A)
W.P.(C) No. 223/2014 (PIL-W)
W.P.(C) No. 211/2014 (PIL-W)
W.P.(C) No. 219/2014 (PIL-W)
W.P.(C) No. 218/2014 (PIL-W)
W.P.(C) No. 215/2014 (PIL-W)
W.P.(C) No. 203/2014 (PIL-W)
(With IA No. 3/2017 - CONDONATION OF DELAY IN FILING and IA No.
2/2017 – RESTORATION)
W.P.(C) No. 166/2014 (PIL-W)
W.P.(C) No. 224/2014 (PIL-W)
W.P.(C) No. 225/2014 (PIL-W)
W.P.(C) No. 271/2014 (PIL-W)
2
WP (C) No. 984/2013 etc.
W.P.(C) No. 210/2014 (PIL-W)
W.P.(C) No. 289/2014 (PIL-W)
W.P.(C) No. 207/2014 (PIL-W)
(With IA No.86398/2017-impleading party and IA No.86412/2017-
PERMISSION TO WITHDRAW and IA No. 5/2017 - Application for
correction of memo of parties and IA No. 7/2017 – impleadment)
W.P.(C) No. 228/2014 (PIL-W)
W.P.(C) No. 275/2014 (PIL-W)
W.P.(C) No. 230/2014 (PIL-W)
W.P.(C) No. 306/2014 (PIL-W)
Date : 14-11-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For parties Mr. R. Nedumaran, AOR
Mr. Puppala Santhosh Kumar, Adv.
Mr. Sravan Kumar Karanam, AOR
Ms. Medha Singh, Adv.
Mr. Ajay Pal, Adv.
Mr. Mayank Dahiya, Adv.
Ms. Priyanka C., Adv.
Mr. S. Nagamuthu, Sr. Adv.
Mr. Deepak Nargolkar, Sr. Adv.
Mr. V. Sridhar Reddy, Adv.
Ms. Sundri, Adv.
Mr. Mayank Chandra, Adv.
Mr. Abhijit Sengupta, AOR
Ms. Chandan Ramamurthi, AOR
Petitioner-in-person
Mr. K. K. Venugopal, Sr. Adv.
Mr. C. S. Vaidyanathan, Sr. Adv.
Mr. Shekhar Naphade, Sr. Adv.
3
WP (C) No. 984/2013 etc.
Mr. Maninder Singh, Sr. Adv.
Mr. S. Niranjan Reddy, Sr. Adv.
Mr. S. Sriram, Adv.G.
Mr. C. Sumon Reddy, Adv.
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Adv.
Ms. Rajeswari Mukherjee, Adv.
Mr. Shaik Mohamad Haneef, Adv.
Mr. T. Vijaya Bhaskar Reddy, Adv.
Mr. K. V. Girish Chowdary, Adv.
Mr. Sahil Raveen, Adv.
Ms. Niti Richhariya, Adv.
Ms. Akhila Palem, Adv.
Mr. P. Vinay Kumar, AOR
Mr. R. C. Kaushik, AOR
Mr. Unnam Murlidhar Rao, Adv.
Mr. Sarvan Kumar Unnam, Adv.
Mr. Divyesh Pratap Singh, AOR
Ms. Shivangi Singh, Adv.
Mr. Shashank Singh, Adv.
Mr. Vikram Pratap Singh, Adv.
Ms. Ishita Bedi, Adv.
Mr. Ajay Prabu, Adv.
Ms. Ranjana Singh, Adv.
Ms. Pratiksha Tripathi, Adv.
Mr. M. Vijaya Bhaskar, AOR
Mr. Nishanth Patil, AOR
Mr. Ayush P. Shah, Adv.
Mr. Ramesh Allanki, Adv.
Ms. Aruna Gupta, Adv.
Mr. Syed Ahmad Naqvi, Adv.
Mr. Vikas Bansode, Adv.
Mr. A. Venayagam Balan, AOR
Mr. Naresh Kumar, AOR
Mr. Vipin Kumar Jai, AOR
Mr. B. Adinarayana Rao, Sr. Adv.
Mr. Sateesh Galla, Adv.
Mr. N. Rajaraman, AOR
Mr. Harish Narsappa, Sr. Adv.
Ms. Swetaketu Mishra, Adv.
Mr. V. K. Monga, AOR
4
WP (C) No. 984/2013 etc.
Mr. Gopal Sankaranarayan, Sr. Adv.
Mr. Senthil Jagadeesan, AOR
Mrs. K. Sarada Devi, AOR
Mr. R. Vinay Nandan Reddy, Adv.
Mr. V. Krishna Swaroop, Adv.
Mr. Chandan Kumar, Adv.
Mr. Manoj C. Mishra, AOR
Mr. M. A. Chinnasamy, AOR
Ms. C. Rubavathi, Adv.
Mr. C. Raghavendran, Adv.
Mr. M. Veera Ragavan, Adv.
Ms. Aruna Gupta, AOR
Mr. Ram Lal Roy, AOR
Ms. Anukriti Sugam, Adv.
Mr. Mohit K. Jakhar, Adv.
Mr. Amit K. Nain, AOR
Mr. Vikas Singh, Sr. Adv.
Mr. C. A. Sundaram, Sr. Adv.
Mr. Fali S. Nariman, Sr. Adv.
Mr. Ranjit Kumar, Sr. Adv.
Mr. Mayank Jain, Adv.
Mr. Madhur Jain, Adv.
Mr. Parmatma Singh, AOR
Mr. B. Adinarayana Rao, Sr. Adv.
Mr. Nikhil Goel, AOR
Ms. Jyoti Ratna Anumolu, Adv.
Mr. Adithya Roya, Adv.
Mr. Divyesh Pratap Singh, AOR
Mr. Yelamanchili Shiva Santosh Kumar, Adv.
Mr. Narra Srinivasa Rao, Adv.
Mr. Sunkara Rajendra Prasad, Adv.
Mr. Mupalla Subba Rao, Adv.
Mr. Rudrajit Ghosh, Adv.
Mr. Tarun Gupta, AOR
Mr. Abhishek Sharma, Adv.
Mr. Piyush Hans, Adv.
Ms. Monika Gusain, Adv.
Mr. Shyam Divan, Sr. Adv.
5
WP (C) No. 984/2013 etc.
Mr. Sourav Roy, AOR
Mr. Prabudh Singh, Adv.
Mr. Sanjay Suraneni, Adv.
Mr. Gautam Bhatia, Adv.
Mr. A. Karthik, Adv.
Mr. Govind Manoharan, Adv.
Mr. Kaushl Sharma, Adv.
Mr. Aditya Swarup, Adv.
Mr. Gautam Bhatia, Adv.
Mr. A. Karthik, AOR
Mr. Rajesh Srivastava, AOR
Mr. Amit Sharma, AOR
Mrs. D. Bharathi Reddy, AOR
Caveator-in-person
Mr. D. Mahesh Babu, AOR
Mr. G. N. Reddy, AOR
Ms. C. K. Sucharita, AOR
Mr. B. Krishna Prasad, AOR
Mr. Debojit Borkakati, AOR
Ms. Aishwarya Bhati, ASG.
Mr. Nithin Chowdhary Pauuluri, Adv.
Ms. Manisha Chava, Adv.
Ms. BLN Shivani, Adv.
Ms. Madhvi Divan, ASG.
Mr. R. Balasubramanian, Sr. Adv.
Ms. Vaishali Verma, Adv.
Ms. Sujatha Bagadhi, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Gurmeet Singh Makker, AOR
Ms. Aswathi M.k., AOR
Mr. S. Udaya Kumar Sagar, AOR
Ms. Sweena Nair, Adv.
Mr. Sumeet Lall, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
6
WP (C) No. 984/2013 etc.
Mrs. Anil Katiyar, AOR
Mr. P. V. Yogeswaran, AOR
Ms. Anindita Pujari, AOR
Mr. Guntur Prabhakar, AOR
Ms. Uttara Babbar, AOR
Ms. Ruchi Kohli, AOR
Mr. Gopal Singh, AOR
Mr. Saurabh Trivedi, AOR
Mr. Ashutosh Sharma, Adv.
Mr. Parijat Sinha, AOR
Applicant-in-person
Mr. Sameer Sodhi, Adv.
Mr. Dhruv Wadhwa, Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. P. B. Suresh, Adv.
Mr. Vipin Nair, AOR
Mr. Sughosh Subramanyam, Adv.
Mr. Aridam Ghosh, Adv.
Mr. Agnish Aditya, Adv.
Mr. Karthik Jayshankar, Adv.
Mr. Raghavendra M. Bajaj, Adv.
Mr. Ramchandra Madan, Adv.
Ms. Ira Mahajan, Adv.
Mr. Prasanna S., Adv.
Ms. Swati Arya, Adv.
Mr. Yuvraj Singh Rathore, Adv.
Mr. Saurabh Trivedi, AOR
Mr. Amit Sharma, Adv.
Mr. Dipesh Sinha, Adv.
Ms. Pallavi Barua, Adv.
Mr. Abhishek Manu Singhvi, Sr. Adv.
Mr. S. Niranjan Reddy, Sr. Adv.
Mr. Mahfooz A. Nazki, AOR
Mr. Polanki Gowtham, Adv.
Ms. Rajeswari Mukherjee, Adv.
Mr. Shaik Mohamad Haneef, Adv.
7
WP (C) No. 984/2013 etc.
Mr. T. Vijaya Bhaskar Reddy, Adv.
Mr. K.V.Girish Chowdary, Adv.
Mr. Sahil Raveen, Adv.
Ms. Niti Richhariya, Adv.
Ms. Akhila Palem, Adv.
Mr. Sughosh Subramanyam, Adv.
Mr. Pramod Guntur Adv.
Mr. Mayank Jain, Adv.
Mr. Parmatma Singh, AOR
Mr. Madhur Jain, Adv.
Mr. K. Parameshwar, Adv.
Ms. Arti Gupta, Adv.
Mr. Debojit Borkakati, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Diary No. 24371/2022, Diary No. 24261/2022, Diary No. 24079/2022, Diary No. 24260/2022, SLP(C) Nos. 18823- 18884/2022, Diary No. 31624/2022, Diary No. 34224/2022, Diary No. 34227/2022 These matters may be listed on 28th November, 2022, under the head of Fresh matters.
WP (C) No. 984/2013 W.P.(C) No. 306/2014 W.P.(C) No. 230/2014 W.P.(C) No. 275/2014 W.P.(C) No. 228/2014 W.P.(C) No. 207/2014 W.P.(C) No. 289/2014 W.P.(C) No. 210/2014 W.P. (C) No. 271/2014 W.P.(C) No. 225/2014 W.P.(C) No. 224/2014 W.P.(C) No. 166/2014 W.P.(C) No. 203/2014 W.P.(C) No. 215/2014 W.P.(C) No. 218/2014 W.P.(C) No. 219/2014 W.P.(C) No. 211/2014 W.P.(C) No. 223/2014 C.A. No. 1471/2017 W.P.(C) No. 217/2014 W.P.(C) No. 161/2014 W.P.(C) No. 804/2014 W.P. (C) No. 742/2014 W.P.(C) No. 470/2014 W.P.(C) No. 132/2018 W.P.(C) No. 456/2014 W.P.(C) No. 344/2014 Diary No(s).
21982/2018These matters may be listed on 28th November, 2022, under the head After Notice matters.
(NIDHI AHUJA) (RENU KAPOOR)
AR-cum-PS ASSISTANT REGISTRAR
8