[Cites 0, Cited by 0]
[Entire Act]
State of Jharkhand - Section
Section 5 in Jharkhand Co-operative Societies Rules, 2008
5. Classification, sub classification and minimum share capital required at the time of registration.
- The minimum share capital required for registration of a society shall be as mentioned in table below against each class or sub class of society| Sl. No. | Category | Sub class | Minimum share capital required at the time ofshare participation (rupees in lakhs) |
| 1 | Apex/ Federation | Apex bank | 500.00 |
| Consumer Federation | 25.00 | ||
| Fruits and Vegetable Growers' Federation | 10.00 | ||
| Labour Federation | 5.00 | ||
| Industrial Federation | 10.00 | ||
| Weavers Federation | 10.00 | ||
| Fishermen Federation | 5.00 | ||
| Other Federation | 5.00 | ||
| 2 | Central Societies and Union Central Bank | 300.00 | |
| Central Consumer Stores | 10.00 | ||
| Labour Union | 2.00 | ||
| Industrial Union | 5.00 | ||
| Weavers Union | 5.00 | ||
| Fishermen Union | 2.00 | ||
| Other Union 2.00 | |||
| 3. | Primary Society Primary Urban Cooperative Bank | 200.00 | |
| Primary Consumer Stores | 1.00 | ||
| Labour Society | .10 | ||
| Industrial Society | 1.00 | ||
| Weavers Society | .25 | ||
| Fishermen Society | .25 | ||
| Other Society | .25 |