Delhi High Court - Orders
Rashi Peripherals Ltd vs Generation Nxt Compmart Pvt. Ltd. ... on 13 March, 2024
Author: Anoop Kumar Mendiratta
Bench: Anoop Kumar Mendiratta
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 480/2022
RASHI PERIPHERALS LTD ..... Petitioner
Through:
versus
GENERATION NXT COMPMART PVT. LTD. THROUGH
A.R.RAMESH SINGH RAWAT & ANR. ..... Respondents
Through: Mr. Kumar Sameer, Adv.
CORAM:
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 13.03.2024 It is already 04:20 P.M. No more time left in view of Special Division Bench with Hon'ble Mr. Justice V. Kameswar Rao.
Re-notify on 05.08.2024.
ANOOP KUMAR MENDIRATTA, J.
MARCH 13, 2024/akc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/03/2024 at 01:00:50