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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(n) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(n)"Terminal Benefits" means the gratuity, pension, dearness and other applicable allowances, medical benefit, and other applicable benefits including the right to have the appropriate revisions in the above benefits consistent with the practice that were prevalent in the Board;