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Punjab-Haryana High Court

Ram Mehar vs Haryana Staff Selection Commission on 23 November, 2020

Author: Meenakshi I.Mehta

Bench: Daya Chaudhary, Meenakshi I. Mehta

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                CWP No.1510 of 2020
                                Date of Decision: 23.11.2020

Ram Mehar

                                                                   ...Petitioner
                                Versus

Haryana Staff Selection Commission

                                                                  ...Respondent


                     (Heard through Video-Conferencing)

CORAM: HON'BLE MRS. JUSTICE DAYA CHAUDHARY
       HON'BLE MRS. JUSTICE MEENAKSHI I. MEHTA

Present: Mr. Samrat Malik, Advocate
         for the petitioner.

            Mr. Baldev Raj Mahajan, Advocate General, Haryana with
            Ms. Shruti Jain Goyal, DAG, Haryana.

                                ***

MEENAKSHI I.MEHTA, J.

For orders, see the order of even date, i.e 23.11.2020 passed in CWP No.1986 of 2020, titled as "Sonu Kumar vs. State of Haryana and others".





            (DAYA CHAUDHARY)                    (MEENAKSHI I. MEHTA)
                   JUDGE                              JUDGE



23.11.2020
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Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 23-11-2020 20:56:17 :::