Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] Union of India - Subsection Section 59(b) in The Central Excise Act, 1944 (b)the wholesale purchase or sale (whether on his own account or as a broker or commission agent) or the storage of any specified goods included in the 61[First Schedule and the Second Schedule] to the Central Excise Tariff Act, 1985 (5 of 1986),
